ITAT Hyderabad Bench
10,989 judgments
NAVEEN KUMAR MUSINIPALLY,USA vs ADIT (INT-TAXN)-1, HYDERABAD
KOVIDA DESIGNS,HYDERABAD vs ITO, WARD-6(4), HYDERABAD
LAVANGA SREENIVAS,NARSAPUR vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
NARENDAR AALE,HYDERABAD vs ITO., WARD-11(5), HYDERABAD
SHRI INTURI RAMA RAO (Accountant Member)
TELANGANA STATE BOARD OF INTERMEDIATE EDUCATION,HYDERABAD vs ITO., EXEMPTION WARD-1(3), HYDERABAD
BHARAT KUMAR JAIN PREMCHAND,HYDERABAD vs DCIT., CENTRAL CIRCLE - 1(2), HYDERABAD
SHRI INTURI RAMA RAO (Accountant Member)
ACIT., CENTRAL CIRCLE-2(2), HYDERABAD vs M/S KMC CONSTRUCTIONS LTD, HYDERABAD
ACIT., CENTRAL CIRCLE-2(2), HYDERABAD vs KMC CONSTRUCTIONS LTD, HYDERABAD
VUMMENTHALA SAGAR REDDY,HYDERABAD vs ITO., WARD-2,, KARIMNAGAR
SHRI INTURI RAMA RAO (Accountant Member)
SAADNAKARI HAZARATHAIAH,HYDERABAD vs ITO., WARD-1, PRODDATUR
SHRI INTURI RAMA RAO (Accountant Member)
VENKATA SUBBA REDDY KARNATI,HYDERABAD vs ITO., WARD-1, PRODDATUR
SHRI INTURI RAMA RAO (Accountant Member)
AARE VENKATA RAMANAIAH,HYDERABAD vs ITO., WARD-1, PRODDATUR
SHRI INTURI RAMA RAO (Accountant Member)
BIOCHEMICAL AND SYNTHETICS PRODUCTS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHAIK ABDUL KHADER,HYDERABAD vs ITO., WARD-13(1), HYDERABAD
SANJAY KUMAR AGARWAL,MAHARAJGUNJ vs ITO., WARD-7(2), HYDERABAD
SHRI INTURI RAMA RAO (Accountant Member)
SHAHID JAMAL ANSARI,HYDERABAD vs ACIT., CIRCLE-12(1), HYDERABAD
the due date of filing return of income under Section 139(1) of the Income Tax Act, 1961. The assessee has filed a petition under Section 154 of the Income Tax Act, 1961 along with relevant Form No. 67 filed on 21-05-2024, and the A.O. passed the order under Section 154 of the Act, on 10-01-2025 and denied FTC on the ground of delayed filing of Form No. 67 in terms of Rule 128(9) of the Income Tax Rules, 1962.
SRINIVAS ARRA,KARIMNAGAR vs ITO., WARD-2, KARIMNAGAR
SHRI INTURI RAMA RAO (Accountant Member)
MANDAVILLI VEERA VENKATA SATYANARAYANA,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
SHRI INTURI RAMA RAO (Accountant Member)
SALAHUDDIN MOHAMMED,SECUNDERABAD vs ITO., WARD-11(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
VIJAY TILES & CEMENT PRODUCTS,HYDERABAD vs ACIT., CIRCLE-11(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
