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ITAT Hyderabad Bench

10,989 judgments

SHYAMPRASAD REDDY GADDAM,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD

ITA 196/HYD/2024[2014-15]Status: Disposed10/10/2025AY 2014-15

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

MUBARAK BAIG MOGAL,CHITOOR vs ITO, WARD-1(1), TIRUPATI

ITA 1397/HYD/2024[2017-18]Status: Disposed10/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

SRIDHAR MARAMREDDY,HYDERABAD vs ITO., WARD-8(1), HYDERABAD

ITA 504/HYD/2025[2017-18]Status: Disposed9/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

RAMALINGAIAH KARNATI,NALGONDA vs ITO WARD-1, NALGONDA

ITA 258/HYD/2025[2017-18]Status: Disposed9/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

ANANDARAO KOTA,HYDERABAD vs ITO., WARD-9(1), HYDERABAD

ITA 238/HYD/2025[2015-16]Status: Disposed9/10/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

MOHAMMAD HABEEB UDDIN,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 8/HYD/2025[2017-18]Status: Disposed8/10/2025AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

RAPOLU KAVITHA,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD

ITA 775/HYD/2025[2019-20]Status: Disposed8/10/2025AY 2019-20

SUNIL KUMAR MUKKA,WARANGAL vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD

ITA 772/HYD/2025[2019-20]Status: Disposed8/10/2025AY 2019-20

VIJAY KUMAR KAMDAR,HYDERABAD vs ITO., WARD-1, ADILABAD

ITA 618/HYD/2025[2016-17]Status: Disposed8/10/2025AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ACIT., CIRCLE-5(1), HYDERABAD vs LAHARI HOLIDAY HOMES (P) LIMITED, HYDERABAD

ITA 600/HYD/2025[2021-22]Status: Disposed8/10/2025AY 2021-22

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

AMARAVARA INDIGITAL MEDIA SERVICES PRIVATE LIMITED,HYDERABAB vs DCIT., CIRCLE 1(1), HYDERABAD.

ITA 487/HYD/2025[2017-18]Status: Disposed8/10/2025AY 2017-18

CHINTHALAPUDI RAMAKRISHNA,KHAMMAM vs ITO., WARD-1, KOTHAGUDEM

ITA 473/HYD/2025[2018-19]Status: Disposed8/10/2025AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

VEERABALLI NAGA BASI REDDY,KADAPA vs ITO., WARD - 1, KADAPA.

ITA 451/HYD/2025[2017-18]Status: Heard8/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

PITTI HOLDINGS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(1), HYDERABAD

ITA 450/HYD/2025[2018-19]Status: Disposed8/10/2025AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SRINIVASARAO KOLASANI,HYDERABAD vs ITO., WARD-9(1), HYDERABAD

ITA 433/HYD/2025[2017-18]Status: Heard8/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

MULAKALA MOHAN KRISHNA,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD

ITA 432/HYD/2025[2021-22]Status: Disposed8/10/2025AY 2021-22

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SRI EDUPAYALA VANA DURGA BHAVANI,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY

ITA 399/HYD/2025[2016-17]Status: Disposed8/10/2025AY 2016-17

HANMANDLU PAMPATI,KARIMNAGAR vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR

ITA 229/HYD/2025[2013-14]Status: Disposed8/10/2025AY 2013-14

SRINIVAS PAMPATI,KARIMNAGAR vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR

ITA 228/HYD/2025[2013-14]Status: Disposed8/10/2025AY 2013-14

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PALLAVI ANADHA VRUDHAASHRAMAM,R R DISTRICT vs ITO (EXEMPTIONS), WARD-1(3), HYDERABAD

ITA 1285/HYD/2025[2022-23]Status: Heard8/10/2025AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member)