← All Benches

ITAT Hyderabad Bench

10,989 judgments

KAUSALYA AGRO FARMS AMD DEVELOPERS PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(1), HYDERABAD

ITA 804/HYD/2025[2016-17]Status: Disposed17/10/2025AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KIRAN REDDY MUDDASANI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD

ITA 1158/HYD/2025[2012-13]Status: Disposed17/10/2025AY 2012-13

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KIRAN REDDY MUDDASANI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD

ITA 1157/HYD/2025[2012-13]Status: Disposed17/10/2025AY 2012-13

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

NEERAJ GUPTA,HYDERABAD vs DCIT, CENTRAL CIRCLE-3(3), HYDERABAD

ITA 1156/HYD/2025[2019-20]Status: Disposed17/10/2025AY 2019-20

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

NAVAYUGA ENGINEERING COMPANY LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE -1(1), HYDERABAD

ITA 1137/HYD/2025[2016-17]Status: Disposed17/10/2025AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

CHANDRA SEKHAR RAVULA,HYDERABAD vs ITO., WARD-5(1), HYDERABAD

ITA 1099/HYD/2025[2013-14]Status: Disposed17/10/2025AY 2013-14

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

SLR INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD

ITA 544/HYD/2024[2018-19]Status: Disposed17/10/2025AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX ,CIRCLE-1(1) , TIRUPATI vs VENKATA SWAMY RAVURI , CHITTOOR

ITA 257/HYD/2022[2017-18]Status: Disposed17/10/2025AY 2017-18

RAMAGOPAL VARMA RAMARAJU,HYDERBAD vs ITO (INT TAXN)-2, HYDERABAD

ITITA 507/HYD/2025[2015-16]Status: Disposed15/10/2025AY 2015-16

DCIT., CENTRAL CIRCLE-1(2), HYDERABAD vs VPR MINING INFRASTRUCTURE PRIVATE LIMITED, NELLORE

ITA 939/HYD/2025[2018-19]Status: Disposed15/10/2025AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

RAMESH SISTLA,HYDERABAD vs ITO., WARD-14(1), HYDERABAD

ITA 45/HYD/2025[2015-16]Status: Disposed15/10/2025AY 2015-16

MUTHUKURU VENKATA SUBBA RAO,NELLORE vs ITO., WARD -1, NELLORE

ITA 390/HYD/2025[2013-14]Status: Disposed15/10/2025AY 2013-14

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SEVA BHARATHI,HYDERABAD vs CIT., EXEMPTION WARD 1(4), HYDERABAD

ITA 365/HYD/2025[2022-23]Status: Disposed15/10/2025AY 2022-23

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ABHISHEK REDDY BOYAPALLY,HYDERABAD vs ITO (INT TAXN) - 2, HYDERABAD

ITA 352/HYD/2025[2015-16]Status: Disposed15/10/2025AY 2015-16

Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)

COGNIZANCE CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs ITO., WARD-1(1), HYDERABAD

ITA 344/HYD/2025[2013-14]Status: Disposed15/10/2025AY 2013-14

ARVIND KUMAR THARAD,HYDERABAD vs ITO., WARD- 6(3), HYDERABAD

ITA 243/HYD/2025[2017-2018]Status: Disposed15/10/2025AY 2017-2018

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SEVA BHARATHI,HYDERABAD vs ITO., EXEMPTION WARD 1(4), HYDERABAD

ITA 1307/HYD/2025[2022-23]Status: Disposed15/10/2025AY 2022-23

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

RAMAGOPAL VARMA RAMARAJU,HYDERABAD vs ITO, INTERENATIONAL TAXATION-2, HYDERABAD

ITA 1302/HYD/2025[2015-16]Status: Disposed15/10/2025AY 2015-16

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

GBR HOMES LLP,WARANGAL vs ITO., WARD-1 , WARANGAL

ITA 1061/HYD/2025[2022-23]Status: Disposed15/10/2025AY 2022-23

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SRI SHYAMBABA ELECTRONIC PVT LTD,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD

ITA 453/HYD/2024[2021-22]Status: Disposed15/10/2025AY 2021-22

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)