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ITAT Himachal Pradesh Bench
145 judgments
COMMR.INCOME TAX vs GAGAN SINGH
ITA/37/200316/11/2009
COMMR.INCOME TAX vs GAGAN SINGH
ITA/34/200316/11/2009
COMMR.INCOME TAX vs GAGAN SINGH
ITA/35/200316/11/2009
COMMR.INCOME TAX vs GAGAN SINGH
ITA/33/200316/11/2009
COMMR.INCOME TAX vs GAGAN SINGH
ITA/38/200316/11/2009
COMMISSIONER INCOME TAX vs MS HP STATE CO-OP BANK LTD.
ITA/44/20063/11/2009
COMMISSIONER OF INCOME TAX vs MS GHERIA OIL GRAMUDYOG WORKERS
ITA/63/200719/10/2009
MS HARI INDUSTRIES vs ASSTT.COMMR.INCOME TAX
ITA/1/200419/10/2009
POONAM ARORA
ITA/27/200514/10/2009
COMMISSIONER OF INCOME TAX vs MS PANCHRATAN HOTELS
ITA/13/200426/8/2009
H.P.S.I.D.C vs COMMR.INCOME TAX
ITA/4/200117/8/2009
COMMR.INCOME TAX vs MS VICKY FOODS
ITA/6/200131/7/2009
COMMR INCOME TAX vs MS MOON HOTEL
ITA/14/200331/7/2009
HPT.DEV.CORPN. vs DY.COMMR.INCOME TAX
ITA/14/200427/7/2009
HPSIDC. vs COMMR.INCOME TAX
ITA/1/20023/12/2008
COMMR.INCOME TAX vs H.P.S.F.C
ITA/7/200111/11/2008
COMMR.INCOME TAX vs STATE CIVIL CUPPLIES
ITA/3/200127/8/2008
COMMR.INCOME TAX vs KANGRA COOP.BANK
ITA/8/200227/8/2008
COMMR.INCOME TAX vs CHANDER PARAKSH
ITA/6/200227/8/2008
SURESH GAGGAL vs INCOME TAX OFFICER
ITA/10/200214/8/2008
