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ITAT Himachal Pradesh Bench
145 judgments
COMMISSIONER OF INCOME TAX vs KALO DEVI
ITA/11/20089/12/2011
C0MMISSIONER OF INCOME TAX vs KESHWA DEVI
ITA/43/20078/12/2011
CHANCHAL DOGRA vs INCOME TAX OFFICER
ITA/16/200530/11/2011
MS ASIA RESORT LTD AT 10 AM. vs COMMISSIONER OF INCOME TAX
ITA/3/20057/9/2011
COMMISSIONER OF INCOME TAX vs JASBIR KAUR BHATIA
ITA/51/200712/8/2011
COMMISSIONER OF INCOME TAX vs MS H.P.MARKETING BOARD
ITA/1/200724/6/2011
MS DURGA DASS vs INCOME TAX OFFICER
ITA/4/200511/3/2011
COMMISSISONER OF INCOME TAX vs MS ALBORZ INDUSTRIES
ITA/14/20087/1/2011
MS AMRIT SUGAR CO. vs INCOME TAX OFFICER
ITA/31/200317/12/2010
COMMISSIONER INCOME TAX vs MS SIRMOUR TRUCK OPERATORS
ITA/52/200610/9/2010
COMMISSIONER OF INCOME TAX SHIMLA vs ASHISH DASS
ITA/29/201028/7/2010
COMMISSONER OF INCOME TAX SHIMLA vs MS H.P.STATE CO-OPERATIVE BANK LTD
ITA/4/20101/4/2010
COMMR.INCOME TAX vs HPSFC
ITA/11/20028/1/2010
MS D.J.STONE CRUSHER vs COMMISSIONER OF INCOME TAX
ITA/6/200716/12/2009
MS DM AJAY KUMAR VIVEK KUMAR vs ASSTT.COMMISSIONER OF INCOME TAX
ITA/59/200715/12/2009
SHAM SUNDER AGGARWAL vs COMMISSIONER OF INCOME TAX
ITA/61/200714/12/2009
COMMISSIONER OF INCOME TAX vs JANAK RAJ BANSAL
ITA/28/200725/11/2009
JANAK RAJ BANSAL vs COMMISSIONER OF INCOME TAX
ITA/26/200725/11/2009
COMMR.INCOME TAX vs GAGAN SINGH
ITA/39/200316/11/2009
COMMR.INCOME TAX vs GAGAN SINGH
ITA/36/200316/11/2009
