← All Benches
ITAT Himachal Pradesh Bench
145 judgments
VIRBHADRA SINGH H.U.F vs PRINCIPAL COMMISSIONER OF INCOME TAX
ITA/4/20175/10/2017
PR. COMMISSIONER OF INCOME TAX vs MS H.P BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY SHIMLA
ITA/28/201511/9/2017
PR. COMMISSIONER OF INCOME TAX vs MS KUNDLAS LOH UDYOG
ITA/12/201617/5/2017
COMMISSSISONER OF INCOME TAX vs MS SHIVALIK HATCHERIES PVT. LTD.
ITA/53/20088/8/2016
COMMISSIONER INCOME TAX SHIMLA vs MS SINGHAL SOFTWARE PARWANOO
ITA/40/20095/4/2016
COMISSIONER OF INCOME TAX vs MS SHRI DHANWANTRI HERBALS
ITA/4010/201325/2/2016
AVANTOR PERFORMANCE MATERIALS INDIA LIMITED vs COMMISIONER OF INCOME TAX
ITA/24/20144/1/2016
TIKKA BRIJENDRA SINGH vs COMMISSIONER OF INCOME TAX
ITA/4007/20133/11/2015
COMMISSIONER OF INCOME TAX vs SHREE RAM PRINT-N-PACK
ITA/11/20146/10/2015
COMISSIONER OF INCOME TAX vs AMAR NATH
ITA/4014/20135/10/2015
MS AGRICULTURE PRODUCE MARKET COMMITTEE vs COMMISSIONER OF INCOME TAX
ITA/46/201012/11/2013
COMMISSIONER OF INCOME TAX vs MS HP TOURISM DEVELOPMENT CORPORATION
ITA/29/201216/5/2013
YASHWANT CHHAJTA AT12.55PM vs COMMISSIONER OF INCOME TAX
ITA/66/200828/12/2012
YASHWANT CHHAJTA vs COMMISSIONER OF INCOME TAX
ITA/67/200828/12/2012
COMMISSISONER OF INCOME TAX vs MS NIPSO POLYFABRIKS LTD.
ITA/73/20087/11/2012
MS ALPINE INDUSTRIES vs INCOME TAX OFFICER
ITA/26/20084/10/2012
COMMISSIONER OF INCOME TAX vs MS RUCHIRA PAPERS LTD.
ITA/76/200619/9/2012
MS AGRICULTURE PRODUCE MARKET COMMITTEE vs COMMISSIONER OF INCOME TAX
ITA/53/201019/4/2012
COMMISSIONER OF INCOME TAX vs MSIND.SPHINX PRECISION LTD.
ITA/15/200813/1/2012
MS PURI BROTHERS vs C.I.T.
ITA/20/20079/1/2012
