ITAT Himachal Pradesh Bench
36 judgments
M/s J C International vs Deputy Commissioner Of Income Tax , Circle Parwanoo
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE SUSHIL KUKREJA
RT Vision Technologies Pvt LTd vs The Principal Commissioner of Income Tax, Chandigarh
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE SUSHIL KUKREJA
H.P.STATE CIVIL SUPPLIES CORPORATION vs ASSTT.COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE SATYEN VAIDYA
PR. COMMISSIONER OF INCOME TAX vs HP STATE ENVIORNMENT PROTECTION AND POLLUTION CONTROL BOARD
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN, ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE SATYEN VAIDYA
Pr. COMMISSIONER OF INCOME TAX, SHIMLA vs HP HOUSING AND URBAN DEVELOPMENT AUTHORITY (HIMUDA)
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA
SHIVA EDUCATIONAL SOCIETY vs PRINCIPAL COMMISSIONER OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs THE TIBETIAN CHILDREN VILLAGE
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs THE TIBETIAN CHILDREN VILLAGE
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
ASSTT.EXCISE TAXATION COMMISSIONER vs ASSTT.COMMISSIONER OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
ASST.EXCISE TAXATION COMMISSIONER vs INCOME TAX OFFICER(TDS) PALAMPUR
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
ASSTT.EXCICETAXATION COMMISSIONER NAHAN vs THE INCOME TAX OFFICER
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
ASSTT.EXCISE TAXATION COMMISSONER vs INCOME TAX OFFICER (TDS) PALAMPUR
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
ASSTT.EXCISE AND TAXATION COMMISSIONER vs INCOME TAX OFFICER(TDS) PALAMPUR
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
ASSTT. EXCISE TAXATION COMMISSIONER vs INCOME TAX OFFICER(TDS)
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
RAJAN DHIR vs PRINCIPAL COMMISSIONER OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
PR COMMISSIONER OF INCOME TAX vs THE KANGRA CENTRAL COOPERATIVE BANK LTD
HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SUSHIL KUKREJA
PR COMMISSIONER OF INCOME TAX vs THE KANGRA CENTRAL COOPERATIVE BANK LTD
HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SUSHIL KUKREJA
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S H.P. AGRO INDUSTRIAL CORPORATION LTD THROUGH ITS MANAGING DIRECTOR
HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SUSHIL KUKREJA
Principal Commissioner of Income Tax vs Altruist Technologies Pvt Ltd
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE VIRENDER SINGH
Pr Commissioner of Income Tax vs M/s Altruist Technologies Pvt Ltd
HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SATYEN VAIDYA
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