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ITAT Himachal Pradesh Bench

145 judgments

PR. COMMISSIONER OF INCOME TAX vs M/S MILESTONE GEARS (P) LTD

ITA/10/201928/6/2022

Principal Commissioner of Income Tax vs Altruist Technologies Pvt Ltd

ITA/9/20215/5/2022

THE COMMISSIONER OF INCOME TAX vs ADARSH VIDYA NIKETAN

ITA/28/20176/4/2022

M/S HOTEL LANDMARK, THE MALL , SHIMLA vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAILAWAY BOARD BUILDING, THE MALL, SHIMLA

ITA/26/201930/3/2022

Pr Commissioner of Income Tax vs M/s Altruist Technologies Pvt Ltd

ITA/10/202128/3/2022

HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SATYEN VAIDYA

PR. COMMISSIONER OF INCOME TAX vs SARABJIT SINGH

ITA/6/201929/12/2021

HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SATYEN VAIDYA

PR COMMISSIONER OF INCOME TAX vs KESHAV DUTT SHREEDHAR

ITA/11/202027/12/2021

HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SATYEN VAIDYA

MS HYCRON ELECTRONICS vs COMMISSIONER OF INCOME TAX

ITA/9/201723/12/2021

PR.COMMISSIONER OF INCOME TAX vs H.P.INDUSTRIAL DEVELOPMENT CORPORATION

ITA/12/201523/12/2021

MS PARK PHARMACEUTICALS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/14/201723/12/2021

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SURYA TEXTECH THROUGH ITS PARTNERS

ITA/18/20215/10/2021

HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE SATYEN VAIDYA

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SURGE INDUSTRIES THROUGH ITS PARTNERS

ITA/16/20214/10/2021

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S UNIVERSAL PRINT O PACK THROUGH ITS PARTNERS

ITA/17/20214/10/2021

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S HYCRON ELECTRONICS THROUGH ITS PROPRIETOR

ITA/12/202120/9/2021

HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE SATYEN VAIDYA

RAJESH POPLI vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/6/20156/7/2021

HON'BLE MR. JUSTICE RAVI MALIMATH, ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

RAJESH POPLI vs DEPUTY COMMISSIONER-CUM-COLLECTOR

ITA/2/20156/7/2021

HON'BLE MR. JUSTICE RAVI MALIMATH, ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

RAJESH POPLI vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/3/20156/7/2021

HON'BLE MR. JUSTICE RAVI MALIMATH, ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

RAJESH POPLI vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/7/20156/7/2021

HON'BLE MR. JUSTICE RAVI MALIMATH, ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

LALISH CHANDER NEGI vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/47/201623/12/2020

HONOURABLE THE CHIEF JUSTICE L. NARAYANA SWAMY,HON'BLE MR. JUSTICE ANOOP CHITKARA

SHYAMAL SINGH vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/51/201623/12/2020

HONOURABLE THE CHIEF JUSTICE L. NARAYANA SWAMY,HON'BLE MR. JUSTICE ANOOP CHITKARA