← All Benches
ITAT Himachal Pradesh Bench
145 judgments
COMMR.INCOME TAX vs MS GOPAL ASSOCIATE
ITA/9/200212/8/2008
COMMR.INCOME TAX vs RAMESHWAR LAL
ITA/2/20008/8/2008
SHAM SUNDER vs COMM.OF INCOME TAX
ITA/14/20024/8/2008
NEW PLAZA RESTURANT vs INCOME TAX OFFICER
ITA/4/200330/7/2008
COMMR.INCOME TAX vs HIMACHAL OXYGEN PVT.
ITA/4/200217/7/2008
COMMR.INCOME TAX 12 55PM vs SHIVALIK HATCHERIES
ITR/6/199624/6/2008
COMMISSIONER INCOME TAX vs SONA RAM
ITA/5/200024/6/2008
HIMACHAL GRAMIN BANK vs COMMR.INCOME TAX
ITA/1/200019/6/2008
COMMISSIONER INCOME TAX vs PARKASH NATH
ITA/8/199917/6/2008
COMMR.INCOME TAX vs HPFC.
ITR/2/199629/5/2008
COMM.INCOME TAX vs MS WINSOME DYEING
ITA/3/200028/5/2008
SARITA VIJ vs COMMISSIONER INCOME TAX
ITA/1/199923/5/2008
COMMR.INCOME TAX vs STATE SMALL INDU.
ITR/2/199722/4/2008
COMMR. INCOME TAX vs CIVIL SUPPLIES CORP.
ITR/1/199722/4/2008
PUREWAL ASSOCIATES vs COMMR.INCOME TAX
ITR/7/199510/3/2008
HPMIDC. vs COMMR.INCOME TAX
ITR/26/199510/1/2008
COMMR.INCOME TAX vs HPSIDC.
ITR/1/19962/1/2008
COMMIR.INCOME TAX vs MS MASSDDI RAM
ITR/4/19962/1/2008
COMMR.INCOME TAX vs JAGDISH RAM KISHAN CHAND
ITR/15/199528/11/2007
COMMR.INCOME TAX vs H.P.AGRO INDUSTRIES
ITR/19/199527/11/2007
