← All Benches
ITAT Guwahati Bench
1,672 judgments
OIL INDIA LTD.,DIBRUGARH. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH.
ITA 154/GTY/2017[2011-12]Status: Disposed3/7/2020AY 2011-12
SAIKIA AUTO PRIVATE LIMITED,NOTH LAKHIMPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR
ITA 414/GTY/2019[2014-15]Status: Disposed26/6/2020AY 2014-15
SAIKIA AUTO PRIVATE LIMITED,NOTH LAKHIMPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR
ITA 413/GTY/2019[2013-14]Status: Disposed26/6/2020AY 2013-14
SHRI AMIYA KUMAR DEB,MUMBAI vs INCOME TAX OFFICER, WARD-1, SILCHAR
ITA 411/GTY/2019[2014-15]Status: Disposed26/6/2020AY 2014-15
SHRI PRABIR DAS,KARIMGANJ vs INCOME TAX OFFICER, WARD-KARIMGANJ, KARIMGANJ
ITA 395/GTY/2019[2016-17]Status: Disposed26/6/2020AY 2016-17
SMT. LAMCHONGHOI SWEETY CHANGSAN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 352/GTY/2019[2015-16]Status: Disposed26/6/2020AY 2015-16
BAGDEVI SUPPLIERS (P) LTD,KOLKATA vs INCOME TAX OFFICER, WARD-1, SHILLONG
ITA 319/GTY/2019[2011-12]Status: Disposed24/6/2020AY 2011-12
SEPTY PHARMACEUTICALES (P) LTD.,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 285/GTY/2019[2015-16]Status: Disposed24/6/2020AY 2015-16
ASSAM STATE AGRICULTURAL MARKETING BOARD,GUWAHATI vs INCOME TAX OFFICER, WARD-3(1), GUWAHATI
ITA 77/GTY/2019[2014-15]Status: Disposed17/6/2020AY 2014-15
BAJRANG LAL AGARWAL,TINSUKIA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 57/GTY/2019[2013-14]Status: Disposed17/6/2020AY 2013-14
ASHOK KUMAR AGARWAL,DIBRUGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DIBRUGARH
ITA 34/GTY/2019[2012-13]Status: Disposed17/6/2020AY 2012-13
KAMAL SINGH DUGAR,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-BONGAIGAON, BONGAIGAON
ITA 252/GTY/2019[2014-15]Status: Disposed17/6/2020AY 2014-15
GOLDEN ARROW TRAVELS PRIVATE LIMITED,SHILLONG vs INCOME TAX OFFICER, WARD-1, SHILLONG
ITA 233/GTY/2019[2016-17]Status: Disposed17/6/2020AY 2016-17
MANISH SONI,JORHAT vs INCOME TAX OFFICER, WARD-4, JORHAT
ITA 230/GTY/2019[2015-16]Status: Disposed17/6/2020AY 2015-16
NORTH EASTERN CONSTRUCTIONS,DIBRUGARH vs INCOME TAX OFFICER, WARD-1(2), DIBRUGARH
ITA 184/GTY/2019[2015-16]Status: Disposed17/6/2020AY 2015-16
PAWAN CASTING (MEGHALAYA) PRIVATE LIMITED,BYRNIHAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 177/GTY/2019[2010-11]Status: Disposed17/6/2020AY 2010-11
ABHISHEK SINGHAL,GUWAHATI vs INCOME TAX OFFICER, WARD-3((1), GUWAHATI
ITA 144/GTY/2019[2014-15]Status: Disposed17/6/2020AY 2014-15
M/S. BHARTIA-SMSIL(JV),GUWAHATI vs INCOME TAX OFFICER, WARD-3(1), GUWAHATI
ITA 117/GTY/2019[2014-15]Status: Disposed17/6/2020AY 2014-15
SHRI BIJAN KALITA,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 104/GTY/2019[2014-15]Status: Disposed17/6/2020AY 2014-15
SHRI AMIT BAJORIA,KOLKATA vs INCOME TAC OFFICER, WARD-1(1), DIBRUGARH
ITA 103/GTY/2019[2015-16]Status: Disposed17/6/2020AY 2015-16
