← All Benches
ITAT Guwahati Bench
1,672 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-AGARTALA, AGARTALA vs M/S. SAYAK ENTERPRISE, AGARTALA
ITA 147/GTY/2019[2015-16]Status: Disposed31/7/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA vs SHRI SUBHAJIT PAUL, AGARTALA
ITA 116/GTY/2018[2014-15]Status: Disposed31/7/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - TINSUKIA, TINSUKIA vs RINU SINGH L/R OF JOY PRAKASH SINGH, TINSUKIA
ITA 432/GTY/2019[2014-15]Status: Disposed22/7/2020AY 2014-15
M/S. FASHION STUDIO,AGARTALA vs INCOME TAX OFFICER, WARD-1, AGARTALA
ITA 368/GTY/2018[2015-16]Status: Disposed22/7/2020AY 2015-16
SHRI ABDUL HANNAN,TINSUKIA vs INCOME TAX OFFICER, WARD-3, TINSUKIA
ITA 47/GTY/2019[2014-15]Status: Disposed17/7/2020AY 2014-15
SHRI ABDUL HAMID,TINSUKIA vs INCOME TAX OFFICER, WARD-3, TINSUKIA
ITA 46/GTY/2019[2014-15]Status: Disposed17/7/2020AY 2014-15
VISHAL AGARWALLA,TINSUKIT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA
ITA 410/GTY/2019[2011-12]Status: Disposed17/7/2020AY 2011-12
SMT. MAME BORANG,ROING vs INCOME TAX OFFICER, WARD-2(1), DIBRUGARH
ITA 401/GTY/2019[2016-17]Status: Disposed17/7/2020AY 2016-17
ISPAT SHEETS LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 133/GTY/2019[2015-16]Status: Disposed17/7/2020AY 2015-16
ISPAT SHEETS LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 132/GTY/2019[2010-11]Status: Disposed17/7/2020AY 2010-11
ISPAT SHEETS LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 131/GTY/2019[2009-10]Status: Disposed17/7/2020AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -4, GUWAHATI vs SMT. NEHA HIMMATSINGKA, GUWAHATI
ITA 268/GTY/2019[2014-15]Status: Disposed3/7/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs VINEETA JASRASARIA, GUWAHATI
ITA 367/GTY/2018[2014-15]Status: Disposed3/7/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs VINEETA JASRASARIA, GUWAHATI
ITA 366/GTY/2018[2013-14]Status: Disposed3/7/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. EXOTICA PROMOTERS (P) LTD, GUWAHATI
ITA 361/GTY/2018[2016-17]Status: Disposed3/7/2020AY 2016-17
OIL INDIA LTD.,DIBRUGARH. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH.
ITA 35/GTY/2018[2014-15]Status: Disposed3/7/2020AY 2014-15
OIL INDIA LTD.,DIBRUGARH. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRIGARH.
ITA 34/GTY/2018[2013-14]Status: Disposed3/7/2020AY 2013-14
BHABEN CHANDRA BORO,DIBRUGARH vs INCOME TAX OFFICER, WARD-1(1), DIBRUGARH
ITA 209/GTY/2018[2012-13]Status: Disposed3/7/2020AY 2012-13
OIL INDIA LTD.,DIBRUGARH vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH.
ITA 241/GTY/2017[2012-13]Status: Disposed3/7/2020AY 2012-13
OIL INDIA LTD.,DIBRUGARH vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH.
ITA 240/GTY/2017[2010-11]Status: Disposed3/7/2020AY 2010-11
