← All Benches

ITAT Guwahati Bench

1,672 judgments

MRS. KALPANA DUTTA DAS,LAKHIMPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR

ITA 353/GTY/2013[2008-09]Status: Disposed6/11/2020AY 2008-09

MAHASHAKTI CEMENT,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI

ITA 212/GTY/2019[2012-13]Status: Disposed22/10/2020AY 2012-13

M/S. BRAHMAPUTRA CRACKER & POLYMER LTD.,DIBRUGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH

ITA 200/GTY/2019[2015-16]Status: Disposed22/10/2020AY 2015-16

M/S. BRAHMAPUTRA CRACKER & POLYMER LTD.,DIBRUGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH

ITA 94/GTY/2018[2011-12]Status: Disposed22/10/2020AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH vs M/S. BRAHMAPUTRA CRACKER & POLYMER LTD., DIBRUGARH

ITA 89/GTY/2018[2011-12]Status: Disposed22/10/2020AY 2011-12

NAMITA MALLA SARKAR,AGARTALA vs INCOME TAX OFFICER, WARD-UDAIPUR, AGARTALA

ITA 426/GTY/2019[2016-17]Status: Disposed9/10/2020AY 2016-17

SHREE PRAKSH SINGH,GURGAON vs INCOME TAX OFFICER, WARD-1, DIGBOI

ITA 14/GTY/2019[2012-13]Status: Disposed9/10/2020AY 2012-13

SHREEMATI MAKANI BARUAH,GUWAHATI vs INCOME TAX OFFICER, WARD-1(2), GUWAHATI

ITA 218/GTY/2019[1992-93]Status: Disposed7/10/2020AY 1992-93

MRS. KALPANA DUTTA DAS,NORTH LAKHIMPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR

ITA 217/GTY/2019[2010-11]Status: Disposed7/10/2020AY 2010-11

EASTERN CARGO MOVERS,GUWAHATI vs PR.COMMISSIONER OF INCOME TAX-2, GUWAHATI

ITA 166/GTY/2019[2015-16]Status: Disposed7/9/2020AY 2015-16

JAGANNATH SUPPLIERS PVT. LTD,GUWAHATI vs INCOME TAX OFFICER WARD- 3(2), GUWAHATI

ITA 42/GTY/2020[2019-10]Status: Disposed14/8/2020AY 2019-10

HOLISTIC FINANCIAL CONSULTANCY (P) LTD`,GUWAHATI vs INCOME TAX OFFICER, WARD-3(5), GUWAHATI

ITA 435/GTY/2019[2016-17]Status: Disposed14/8/2020AY 2016-17

SAMPAT LAL SOGANI,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI

ITA 367/GTY/2019[2015-16]Status: Disposed14/8/2020AY 2015-16

GOENKA READYMADES PRIVATE LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-4(1), GUWAHATI

ITA 143/GTY/2019[2009-10]Status: Disposed14/8/2020AY 2009-10

SHRI SUBHASH BORO,GUWAHATI vs INCOME TAX OFFICER, WARD-3(4), GUWAHATI

ITA 53/GTY/2019[2015-16]Status: Disposed31/7/2020AY 2015-16

SAUQUL ISLAM,NORTH LAKHIMPUR vs INCOME TAX OFFICER, WARD-NORTH LAKHIMPUR, NORTH LAKHIMPUR

ITA 235/GTY/2019[2014-15]Status: Disposed31/7/2020AY 2014-15

SHREE SAI SMELTERS (I) LIMITED,BYRNIHAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG

ITA 228/GTY/2019[2014-15]Status: Disposed31/7/2020AY 2014-15

SHIVANI ISPAT AND ROLLING MILL (P) LTD.,BYRNIHAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG

ITA 227/GTY/2019[2014-15]Status: Disposed31/7/2020AY 2014-15

ASHOK MOTORS,TEZPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR

ITA 189/GTY/2019[2015-16]Status: Disposed31/7/2020AY 2015-16

WOMEN'S ECONOMIC DEVELOPMENT SOCIETY,TURA vs INCOME TAX OFFICER(EXEMPTION), WARD-2(3), GUWAHATI

ITA 169/GTY/2019[2015-16]Status: Disposed31/7/2020AY 2015-16