← All Benches

ITAT Guwahati Bench

1,672 judgments

AARPI JAIN,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI

ITA 316/GTY/2019[2015-16]Status: Disposed13/11/2020AY 2015-16

AARPI JAIN,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI

ITA 315/GTY/2019[2013-14]Status: Disposed13/11/2020AY 2013-14

H. BINITA BALI SINGHA,SILCHAR vs INCOME TAX OFFICER, WARD-1, SILCHAR

ITA 305/GTY/2019[2011-12]Status: Disposed13/11/2020AY 2011-12

SAMIR PAUL,TINSUKIA vs INCOME TAX OFFICER, WARD-3, TINSUKIA

ITA 302/GTY/2019[2011-12]Status: Disposed13/11/2020AY 2011-12

R.P. CHOUDHURY & SONS (HUF),TINSUKIA vs INCOME TAX OFFICER, WARD-2, TINSUKIA

ITA 300/GTY/2019[2011-12]Status: Disposed13/11/2020AY 2011-12

AMIT DAGA,KRBIAGLONG vs INCOME TAX OFFICER, WARD-2, SILCHAR

ITA 288/GTY/2019[2016-17]Status: Disposed13/11/2020AY 2016-17

M/S. SUN SYNDICATE BUILDERS PRIVATE LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TXA, CIRCLE-2, GUWAHATI

ITA 180/GTY/2019[2012-13]Status: Disposed13/11/2020AY 2012-13

SAJID USMAN,GUWAHATI vs INCOME TAX OFFICER, WARD-2(2), GUWAHATI

ITA 168/GTY/2019[2012-13]Status: Disposed13/11/2020AY 2012-13

DNA AGROTECH PRIVATE LIMITED,JAGIROAD vs INCOME TAX OFFICER, WARD-MORIGAON, MORIGAON

ITA 107/GTY/2019[2013-14]Status: Disposed13/11/2020AY 2013-14

M/S. BALAJI ENTERPRISE,GUWAHATI vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-3, GUWAHATI

ITA 354/GTY/2018[2011-12]Status: Disposed13/11/2020AY 2011-12

M/S. ASSOCIATED WORKS,NAMRUP vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH

ITA 99/GTY/2019[2009-10]Status: Disposed12/11/2020AY 2009-10

MANGILAL VHORARIA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI

ITA 78/GTY/2019[2013-14]Status: Disposed12/11/2020AY 2013-14

MRS. KALPANA DUTTA DAS,NORTH LAKHIMPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR

ITA 436/GTY/2019[2009-10]Status: Disposed12/11/2020AY 2009-10

DHARAM CHAND JAIN,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX. CIRCLE-4, GUWAHATI

ITA 384/GTY/2019[2015-16]Status: Disposed12/11/2020AY 2015-16

DHARAM CHAND AMIT UMAR (HUF),GUWAHATI vs INCOME TAX OFFICER, WARD-4(1), GUWAHATI

ITA 383/GTY/2019[2015-16]Status: Disposed12/11/2020AY 2015-16

POOJA JAIN,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX. CIRCLE-4, GUWAHATI

ITA 382/GTY/2019[2015-16]Status: Disposed12/11/2020AY 2015-16

SANTOSH DEVI JAIN,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX. CIRCLE-4, GUWAHATI

ITA 381/GTY/2019[2015-16]Status: Disposed12/11/2020AY 2015-16

SHRI NEERAJ BAFNA,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI

ITA 48/GTY/2019[2014-15]Status: Disposed6/11/2020AY 2014-15

SHRI SANJAY GOSWAMI,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI

ITA 97/GTY/2017[2019-10]Status: Disposed6/11/2020AY 2019-10

SHRI BIJOY ROY,KARIMGANJ vs ITO, WARD - KARIMGANJ, KARIMGANJ

ITA 91/GTY/2016[2011-12]Status: Disposed6/11/2020AY 2011-12