← All Benches
ITAT Guwahati Bench
1,672 judgments
SHREYANSH KUMAR GOLCHHA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 389/GTY/2019[2015-16]Status: Disposed12/1/2021AY 2015-16
SARITA DEVI GOLCHHA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 388/GTY/2019[2015-16]Status: Disposed12/1/2021AY 2015-16
RACHNA DEVI GOLCHHA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 387/GTY/2019[2015-16]Status: Disposed12/1/2021AY 2015-16
KAMINI FINANCE AND INVETSMENT COMPANY LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 469/GTY/2019[2016-17]Status: Disposed11/1/2021AY 2016-17
M/S. JAIN ENTERPRISE,DIBRUGARH vs INCOME TAX OFFICER, WARD-1(4), DIBRUGARH
ITA 353/GTY/2018[2012-13]Status: Disposed6/1/2021AY 2012-13
RAKESH KUMAR KARWA,GUWAHATI vs INCOME TAX OFFICER, WARD-2, SIVASAGAR
ITA 468/GTY/2019[2010-11]Status: Disposed18/12/2020AY 2010-11
RUMA BANIK,AGARTALA vs INCOME TAX OFFICER, WARD - UDAIPUR, AGARTALA
ITA 234/GTY/2019[2015-16]Status: Disposed18/12/2020AY 2015-16
RUMA BANIK,AGARTALA vs INCOME TAX OFFICER, WARD - UDAIPUR, AGARTALA
ITA 258/GTY/2017[2014-15]Status: Disposed18/12/2020AY 2014-15
NIRJA KHATUWALA,NAGAON vs INCOME TAX OFFICER, WARD-2, NAGAON
ITA 41/GTY/2019[2014-15]Status: Disposed27/11/2020AY 2014-15
INCOME TAX OFFICER, WARD-3, SHILLONG vs M/S. S.S. NETCOM (P) LIMITED, SHILLONG
ITA 461/GTY/2019[2013-14]Status: Disposed18/11/2020AY 2013-14
ASHIS AGARWAL,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI
ITA 370/GTY/2019[2015-16]Status: Disposed13/11/2020AY 2015-16
RITESH KUMAR SOGANI,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 368/GTY/2019[2015-16]Status: Disposed13/11/2020AY 2015-16
AMIT KUMAR JAIN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 365/GTY/2019[2015-16]Status: Disposed13/11/2020AY 2015-16
SUMAN DEVI GOLCHHA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 351/GTY/2019[2014-15]Status: Disposed13/11/2020AY 2014-15
SUMAN DEVI GOLCHHA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 350/GTY/2019[2014-15]Status: Disposed13/11/2020AY 2014-15
SARITA DEVI GOLCHHA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 349/GTY/2019[2014-15]Status: Disposed13/11/2020AY 2014-15
VISHAL CHOUDHURY,TINSUKIA vs INCOME TAX OFFICER, WARD-2, TINSUKIA
ITA 342/GTY/2019[2011-12]Status: Disposed13/11/2020AY 2011-12
SUNITA CHOUDHURY,TINSUKIA vs INCOME TAX OFFICER, WARD-2, TINSUKIA
ITA 341/GTY/2019[2011-12]Status: Disposed13/11/2020AY 2011-12
PRAVEEN KUMAR JAIN,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 322/GTY/2019[2015-16]Status: Disposed13/11/2020AY 2015-16
ARVIND FULFAGAR,BISWANATH CHARIALI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TEZPUR
ITA 320/GTY/2019[2014-15]Status: Disposed13/11/2020AY 2014-15
