← All Benches
ITAT Guwahati Bench
1,672 judgments
DHRITI MODI,DIBRUGARH vs INCOME TAX OFFICER, WARD-1(1), DIBRUGARH
ITA 220/GTY/2018[2015-16]Status: Disposed23/2/2021AY 2015-16
JATAN LAL BUCHA (HUF),MANGALDAI vs INCOME TAX OFFICER, WARD-MANGALDAI, MANGALDAI
ITA 427/GTY/2019[2014-15]Status: Disposed22/2/2021AY 2014-15
SACHIN KUMAR LOHIA,GUWAHATI vs INCOME TAX OFFICER, WARD-1(2), GUWAHATI
ITA 404/GTY/2019[2015-16]Status: Disposed22/2/2021AY 2015-16
NILKANTHA SAHA,MORIGAON vs INCOME TAX OFFICER, WARD-MORIGAON, MORIGAON
ITA 88/GTY/2020[2017-18]Status: Disposed17/2/2021AY 2017-18
INCOME TAX OFFICER, WARD-2, DIMAPUR vs SMT. SHREYA JAIN, DIMAPUR
ITA 19/GTY/2020[2014-15]Status: Disposed27/1/2021AY 2014-15
INCOME TAX OFFICER, WARD-1, DIMAPUR vs SMT. KIRA PATNI, DIMAPUR
ITA 18/GTY/2020[2014-15]Status: Disposed27/1/2021AY 2014-15
INCOME TAX OFFICER, WARD-1, DIMAPUR vs SMT. DEEPA LUHADIA, DIMAPUR
ITA 17/GTY/2020[2014-15]Status: Disposed27/1/2021AY 2014-15
INCOME TAX OFFICER, WARD-1, DIMAPUR vs SHRI AJIT JAIN (HUF), DIMAPUR
ITA 16/GTY/2020[2014-15]Status: Disposed27/1/2021AY 2014-15
M/S. MEGHMALLAR EASTATE & SERVICES (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-3(2), GUWAHATI
ITA 94/GTY/2020[2014-15]Status: Disposed15/1/2021AY 2014-15
M/S. MEGHMALLAR EASTATE & SERVICES (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-3(2), GUWAHATI
ITA 93/GTY/2020[2013-14]Status: Disposed15/1/2021AY 2013-14
M/S. MEGHMALLAR EASTATE & SERVICES (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-3(2), GUWAHATI
ITA 92/GTY/2020[2012-13]Status: Disposed15/1/2021AY 2012-13
M/S PODDAR RUBBER INDUSTRIES,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 87/GTY/2020[2014-15]Status: Disposed15/1/2021AY 2014-15
GAUTAM DEKA,NAGAON vs INCOME TAX OFFICER, WARD-1, NAGAON
ITA 64/GTY/2020[2016-17]Status: Disposed15/1/2021AY 2016-17
SHRI VIDUR MOHTA,IMPHAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-OMPHAL, IMPHAL
ITA 5/GTY/2020[2011-12]Status: Disposed13/1/2021AY 2011-12
RAJESH AGARWAL,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 41/GTY/2020[2014-15]Status: Disposed13/1/2021AY 2014-15
INCOME TAX OFFICER, WARD-4(3), GUWAHATI vs RAJESH AGARWAL, GUWAHATI
ITA 40/GTY/2020[2011-12]Status: Disposed13/1/2021AY 2011-12
SHRI DHRUV MOHTA,IMPHAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-OMPHAL, IMPHAL
ITA 4/GTY/2020[2011-12]Status: Disposed13/1/2021AY 2011-12
AMIT AGARWAL,GUWAHATI vs INCOMETAX OFFICWR, WARD-3(1), GUWAHATI
ITA 397/GTY/2019[2014-15]Status: Disposed12/1/2021AY 2014-15
SAROJ DEVI GOLCHHA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 394/GTY/2019[2015-16]Status: Disposed12/1/2021AY 2015-16
SAROJ DEVI GOLCHHA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 393/GTY/2019[2015-16]Status: Disposed12/1/2021AY 2015-16
