← All Benches
ITAT Guwahati Bench
1,672 judgments
LAKSHMI NARAYAN COAL AND MINES LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-1(3), GUWAHATI
ITA 32/GTY/2020[2010-11]Status: Disposed19/10/2022AY 2010-11
COMMISSIONER OF INCOME TAX -II, GUWAHATI vs M/S. ARIHANT INTERNATIONAL LIMITED, GUWAHATI
ITA 275/GTY/2018[2009-10]Status: Disposed19/10/2022AY 2009-10
SAMIR GHOSH,BARPETA vs INCOME TAX OFFICER, WARD-BARPETA ROAD & TPS, BARPETA
ITA 27/GTY/2020[2011-12]Status: Disposed18/10/2022AY 2011-12
SANJAY ARYA,GUWAHATI vs INCOME TAX OFFICER, WARD-3(4), GUWAHATI
ITA 26/GTY/2020[2011-12]Status: Disposed18/10/2022AY 2011-12
INCOME TAX OFFICER, WARD-ITANAGAR & TPS, LAKHIMPUR vs M/S. M.M. REEDO AUTOMOBILES (P) LTD., ITANAGAR
ITA 149/GTY/2019[2012-13]Status: Disposed18/10/2022AY 2012-13
MUKAND POLY PRODUCTS,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 258/GTY/2019[2015-16]Status: Disposed17/10/2022AY 2015-16
ASHOK KUMAR GUPTA & SONS (HUF),NEW DWLHI vs INCOME TAX OFFICER, WARD-4(1), GUWAHATI
ITA 399/GTY/2019[2014-15]Status: Disposed12/10/2022AY 2014-15
STEEL HOUSE,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 281/GTY/2019[2014-15]Status: Disposed12/10/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-BONGAIGAON, BONGAIGAON vs BCMS TRADERS PRIVATE LIMITED, BONGAIGAON
ITA 330/GTY/2019[2017-18]Status: Disposed28/9/2022AY 2017-18
SRD NUTRIENTS (P) LTD.,DARRANG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR
ITA 173/GTY/2019[2015-16]Status: Disposed28/9/2022AY 2015-16
M/S. EVEREST INFRA ENERGY LTD.,NAHARLAGUN vs JOINT COMMISSIONER OF INCOME TAX, RANGE - TEZPUR, TEZPUR
ITA 187/GTY/2018[2012-13]Status: Disposed27/9/2022AY 2012-13
ASSAM VALLEY FINANCE & INVESTMENTS PVT. LTD.,GUWAHATI vs PR. CIT-1, GUWAHATI
ITA 18/GTY/2022[2017-18]Status: Disposed23/9/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- JORHAT, JORHAT vs M/S. TOOR FINANCE COMPANY LTD, JORHAT
ITA 305/GTY/2018[2010-11]Status: Disposed20/9/2022AY 2010-11
SHRI ASHISH KUMAR DEY,DHARMANAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SILCHAR, SILCHAR
ITA 122/GTY/2011[1/4/1989 to 8/12/1999]Status: Disposed20/9/2022
SMT. MAYA RANI DEY,DHARMANAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SILCHAR, SILCHAR
ITA 121/GTY/2011[1/4/1989 to 8/12/1999]Status: Disposed20/9/2022
SHRI SUBHASH CHANDRA DEY,DHARMANAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- SILCHAR, SILCHAR
ITA 120/GTY/2011[1/4/1989 to 8/12/1999]Status: Disposed20/9/2022
JUD CEMENT LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE - SHILLONG, SHILLONG
ITA 139/GTY/2019[2013-14]Status: Disposed19/9/2022AY 2013-14
INCOME TAX OFFICER, WARD-3(4), GUWAHATI vs SINU SONTHALIA, GUWAHATI
ITA 308/GTY/2018[2015-16]Status: Disposed19/9/2022AY 2015-16
SHRI JIBAN PAUL,SONITPUR vs INCOME TAX OFFICER, WARD-1, TEZPUR
ITA 49/GTY/2019[2013-14]Status: Heard8/9/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2, DIBRUGARH vs OIL INDIA LTD., DIBRUGARH
ITA 356/GTY/2019[2015-16]Status: Heard8/9/2022AY 2015-16
