SHRI ASHISH KUMAR DEY,DHARMANAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SILCHAR, SILCHAR

Income Tax Appellate Tribunal, “GUWAHATI” BENCH, GUWAHATI

Before: SHRI RAJPAL YADAV, HON’BLE & SHRI MANISH BORAD, HON’BLEShri Subhash Chandra Dey

For Appellant: Shri Nirmal Singh Dugar, ITP

Hearing: 06/09/2022Pronounced: 20/09/2022

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent संबं�धत आयकर आयु�त / Concerned Pr. CIT 3. 4. आयकर आयु�त ( अपील ) / The CIT(A)- 5. िवभागीय �ितिनिध, आयकर अपीलीय अिधकरण, Guwahati /DR,ITAT, Guwahati, 6. गाड� फाईल /Guard file.

आदेशानुसार/ BY ORDER, TRUE COPY

Assistant Registrar आयकर अपील�य अ�धकरण ITAT, Guwahati

SHRI ASHISH KUMAR DEY,DHARMANAGAR vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SILCHAR, SILCHAR