← All Benches
ITAT Guwahati Bench
1,672 judgments
AGRIM INFRAPROJECT PRIVATE LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 223/GTY/2019[2016-17]Status: Heard6/9/2022AY 2016-17
H. M. CEMENT PRIVATE LIMITED,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 283/GTY/2019[2016-17]Status: Disposed30/8/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs ASSAM POWER DISTRIBUTION COMPANY LIMITED, GUWAHATI
ITA 256/GTY/2019[2012-13]Status: Disposed30/8/2022AY 2012-13
NOVELTY TRADERS,KOLKATA vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 30/GTY/2019[2015-16]Status: Pending29/8/2022AY 2015-16
NOVELTY TRADERS,KOLKATA vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 29/GTY/2019[2010-11]Status: Pending29/8/2022AY 2010-11
NOVELTY TRADERS,KOLKATA vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 28/GTY/2019[2009-10]Status: Pending29/8/2022AY 2009-10
MEGHALAYA CO-OP. APEX BANK LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-SHILLONG, SHILLONG
ITA 43/GTY/2019[2011-12]Status: Heard9/8/2022AY 2011-12
HUK WEALTH CONSULTANTS (P) LTD,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI
ITA 194/GTY/2018[2014-15]Status: Heard9/8/2022AY 2014-15
COMMISSIONER OF INCOME TAX -II, GUWAHATI vs M/S. ARIHANT INTERNATIONAL LIMITED, GUWAHATI
ITA 277/GTY/2018[2011-12]Status: Heard3/8/2022AY 2011-12
COMMISSIONER OF INCOME TAX -II, GUWAHATI vs M/S. ARIHANT INTERNATIONAL LIMITED, GUWAHATI
ITA 276/GTY/2018[2010-11]Status: Heard3/8/2022AY 2010-11
M/S. HUMA ENTERPRISES & CONSULTANTS (P) LTD.,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 13/GTY/2019[2012-13]Status: Disposed1/8/2022AY 2012-13
BIKENER GEMS AND JEWELLERY (P) LTD,NAGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 32/GTY/2019[2012-13]Status: Disposed27/7/2022AY 2012-13
BIKENER GEMS AND JEWELLERY (P) LTD,NAGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 31/GTY/2019[2011-12]Status: Disposed27/7/2022AY 2011-12
INCOME TAX OFFICER, WARD-2(1), GUWAHATI vs M/S. DNL ENGENEERS PRIVATE IMITED, GUWAHATI
ITA 248/GTY/2019[2011-12]Status: Disposed26/7/2022AY 2011-12
NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORPORATION LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 243/GTY/2019[2012-13]Status: Disposed23/6/2022AY 2012-13
ACIT, CIRCLE - TINSUKIA, TINSUKIA vs M/S. GREENPLY INDUSTRIES LTD., TINSUKIA
ITA 359/GTY/2019[2014-15]Status: Disposed21/6/2022AY 2014-15
GREENPLY INDUSTRIES LIMITED,TINSUKIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA
ITA 232/GTY/2019[2014-15]Status: Disposed21/6/2022AY 2014-15
SHRI ALOK KUMAR JAIN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 116/GTY/2012[2006-07]Status: Disposed27/5/2022AY 2006-07
SHRI ALOK KUMAR JAIN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 115/GTY/2012[2005-06]Status: Disposed27/5/2022AY 2005-06
SHRI ALOK KUMAR JAIN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 114/GTY/2012[2004-05]Status: Disposed27/5/2022AY 2004-05