← All Benches
ITAT Guwahati Bench
1,672 judgments
SHRI CHANDRA MOHAN JHA,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - SHILLONG, SHILLONG
ITA 124/GTY/2019[2012-13]Status: Disposed26/5/2022AY 2012-13
SHRI SADHAN SARKAR,AGARTALA vs INCOME TAX OFFICER, WARD -3, AGARTALA
ITA 58/GTY/2018[2014-15]Status: Disposed26/5/2022AY 2014-15
NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 161/GTY/2016[2010-11]Status: Disposed25/5/2022AY 2010-11
SHRI AJIT KUMAR JAIN, (HUF),GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 225/GTY/2013[2009-10]Status: Disposed24/5/2022AY 2009-10
SHRI AJIT KUMAR JAIN, (HUF),GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 224/GTY/2013[2008-09]Status: Disposed24/5/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - SHILLONG, SHILLONG vs M/S. NORTH EASTERN ELECTRIC POWER CORPORATION LTD., SHILLONG
ITA 441/GTY/2019[2009-10]Status: Disposed20/5/2022AY 2009-10
ELLORA DEBI,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 280/GTY/2019[2016-17]Status: Disposed11/5/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs WILLIAMSON FINANCIAL SERVICES LIMITED, KOLKATA
ITA 153/GTY/2019[2010-11]Status: Disposed9/5/2022AY 2010-11
M/S. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - SHILLONG, SHILLONG
ITA 197/GTY/2018[2013-14]Status: Disposed4/5/2022AY 2013-14
M/S. MEGHA OILS,SHILLONG vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 429/GTY/2019[2016-17]Status: Disposed31/3/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA vs SMT. SOMA SAHA, AGARTALA
ITA 68/GTY/2018[2013-14]Status: Disposed31/3/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs SHRI RISHI KUMAR GUPTA, GUWAHATI
ITA 178/GTY/2018[2010-11]Status: Disposed31/3/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs M/S. ANUPAM NIRMAN PVT. LTD., GUWAHATI
ITA 171/GTY/2018[2011-12]Status: Disposed31/3/2022AY 2011-12
VISWONATH DHRUBA BISWAL,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- SILCHAR, SILCHAR
ITA 54/GTY/2021[2018-19]Status: Disposed28/3/2022AY 2018-19
M/S. J.C. CONSTRUCTION (P) LTD.,NORTH LAKHIMPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR
ITA 60/GTY/2020[2014-15]Status: Disposed25/2/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs FORTUNE VANIJYA PRIVATE LIMITED, GUWAHATI
ITA 21/GTY/2021[2011-12]Status: Disposed10/12/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs GOLD STONE CEMENTS LIMITED, EAST JAINTIA HILLS
ITA 130/GTY/2020[2015-16]Status: Disposed10/12/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs GOLD STONE CEMENTS LIMITED, EAST JAINTIA HILLS
ITA 129/GTY/2020[2014-15]Status: Disposed10/12/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs GOLD STONE CEMENTS LIMITED, EAST JAINTIA HILLS
ITA 128/GTY/2020[2013-14]Status: Disposed10/12/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs GOLD STONE CEMENTS LIMITED, EAST JAINTIA HILLS
ITA 127/GTY/2020[2012-13]Status: Disposed10/12/2021AY 2012-13
