← All Benches

ITAT Guwahati Bench

1,672 judgments

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs GOLD STONE CEMENTS LIMITED, EAST JAINTIA HILLS

ITA 126/GTY/2020[2011-12]Status: Disposed10/12/2021AY 2011-12

HOTEL POLO TOWER PRIVATE LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- SHILLONG, SHILLONG

ITA 287/GTY/2019[-]Status: Disposed11/11/2021

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG vs M/S. MACIL PROJECTS (P) LIMITED, BYRNIHAT

ITA 462/GTY/2019[2016-17]Status: Disposed9/11/2021AY 2016-17

SHIV KUMAR MITTAL,TINSUKIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH

ITA 136/GTY/2019[2015-16]Status: Disposed9/11/2021AY 2015-16

CMJ FOUNDATION,SHILLONG. vs PR, CIT., SHILLONG

ITA 126/GTY/2019[2012-13]Status: Disposed9/11/2021AY 2012-13

PABITRA BORO,TANGLA vs INCOME TAX OFFICER, WARD-MANGALDAI, MANGALDAI

ITA 56/GTY/2020[2012-13]Status: Disposed8/11/2021AY 2012-13

SUNSHINE BUILDERS,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-JORHAT, JORHAT

ITA 423/GTY/2019[2014-15]Status: Disposed8/11/2021AY 2014-15

HALADHAR DAS,CASHAR vs INCOME TAX OFFICER, WARD-1, SILCHAR

ITA 145/GTY/2020[2014-15]Status: Disposed21/10/2021AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI vs YEAST DEVELOPERS PRIVATE LIMITED, GUWAHATI

ITA 261/GTY/2019[2012-13]Status: Disposed20/10/2021AY 2012-13

SAMBHU SAHA,AGARTALA vs INCOME TAX OFFICER, WARD-3, AGARTALA

ITA 231/GTY/2019[2016-17]Status: Disposed20/10/2021AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. SATYAM ISPAT, PAPUMPARE

ITA 88/GTY/2017[2013-14]Status: Disposed18/10/2021AY 2013-14

BIMAN MUKHERJEE,NORTH LAKHIMPUR vs INCOME TAX OFFICER, WARD-NORTH LAKHIMPUR, NORTH LAKHIMPUR

ITA 108/GTY/2017[2012-13]Status: Disposed11/10/2021AY 2012-13

DEY'S PHARMACY,GUWAHATI vs INCOME TAX OFFICER, WARD2(1), GUWAHATI

ITA 63/GTY/2019[2014-15]Status: Disposed4/10/2021AY 2014-15

KAMAKHYA ENDEAVOURS (P) LTD,GUWAHATI vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI

ITA 166/GTY/2020[2012-13]Status: Disposed24/9/2021AY 2012-13

SAKHAWAT HUSSAIN,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI

ITA 165/GTY/2020[2012-13]Status: Disposed24/9/2021AY 2012-13

DIPTI BHATTACHERJYA,GUWAHATI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, GUWAHATI

ITA 56/GTY/2019[2011-12]Status: Disposed24/9/2021AY 2011-12

SMT. BANDANA DUTTA,DHUBRI vs INCOME TAX OFFOCER, WARD-1, DHUBRI

ITA 7/GTY/2019[2012-13]Status: Disposed7/9/2021AY 2012-13

RNB CARBIDE & FERRO ALLOYS (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-2(2), GUWAHATI

ITA 147/GTY/2017[2011-12]Status: Disposed7/9/2021AY 2011-12

RNB CARBIDE & FERRO ALLOYS (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-2(2), GUWAHATI

ITA 146/GTY/2017[2010-11]Status: Disposed7/9/2021AY 2010-11

RNB CARBIDE & FERRO ALLOYS PRIVATE LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-2(2), GUWAHATI

ITA 145/GTY/2017[2009-10]Status: Disposed7/9/2021AY 2009-10