← All Benches
ITAT Guwahati Bench
1,672 judgments
ROHIT KUMAR DEORAH & SONS,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 61/GTY/2020[2015-16]Status: Disposed23/6/2021AY 2015-16
NATHMAL SHARMA,WILLIAMNAGAR vs INCOME TAX OFFICER, WARD- GOALPARA, GOALPARA
ITA 409/GTY/2019[2015-16]Status: Disposed23/6/2021AY 2015-16
KAPIL SHARMA,WILLIAMNAGAR vs INCOME TAX OFFICER, WARD-GOALPARA, GOALPARA
ITA 406/GTY/2019[2015-16]Status: Disposed23/6/2021AY 2015-16
SHIV KUMAR SHARMA,WILLIAM NAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- BONGAIGAON, BONGAIGAON
ITA 405/GTY/2019[2015-16]Status: Disposed23/6/2021AY 2015-16
SMT. MOUMITA SAHA,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA
ITA 239/GTY/2017[2015-16]Status: Disposed28/4/2021AY 2015-16
M/S. G.D. MARKETING PRIVATE LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI`
ITA 425/GTY/2019[2015-16]Status: Disposed28/4/2021AY 2015-16
M/S. NEHAR'S AND ASSOCIATES PRIVATE LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-3(5), GUWAHATI
ITA 417/GTY/2019[2015-16]Status: Disposed28/4/2021AY 2015-16
JAI KAMAKHYA ALLOYS PRIVATE LIMITED,YRNIHAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 331/GTY/2019[2016-17]Status: Disposed28/4/2021AY 2016-17
SANCHITA SAHA,AGARTALA vs INCOME TAX OFFICER, WARD-3, AGARTALA
ITA 194/GTY/2020[2013-14]Status: Disposed23/4/2021AY 2013-14
DHIROOMAL & SONS (P.) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD -1(1), GUWAHATI
ITA 139/GTY/2020[2013-14]Status: Disposed23/4/2021AY 2013-14
DHIROOMAL & SONS (P.) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD 1(1), GUWAHATI
ITA 138/GTY/2020[2011-12]Status: Disposed23/4/2021AY 2011-12
RAJKUMAR PRASANT KUMAR,DIBRUGARH vs INCOME TAX OFFICER, WARD-1(2), DIBRUGARH
ITA 71/GTY/2019[2014-15]Status: Disposed23/4/2021AY 2014-15
KITPLY INDUSTRIES LTD,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA
ITA 191/GTY/2019[2011-12]Status: Disposed23/4/2021AY 2011-12
KAMAKHYA PRASAD AGAWALA,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA
ITA 458/GTY/2019[2012-13]Status: Disposed16/4/2021AY 2012-13
M/S. ASSAM TOURISM DEVELOPMENT CORPORATION LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 229/GTY/2019[2011-12]Status: Disposed16/4/2021AY 2011-12
ALOK KABRA AS LEGAL HEIR OF LATE RAM PRASAD KABRA,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 137/GTY/2019[2011-12]Status: Disposed16/4/2021AY 2011-12
M/S. ASSAM TOURISM DEVELOPMENT CORPORATION LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 322/GTY/2018[2012-13]Status: Disposed16/4/2021AY 2012-13
RIMA DEVI SHAH,NAHARLUGUN vs INCOME TAX OFFICER, WARD-ITANAGAR, ITANAGAR
ITA 9/GTY/2019[2012-13]Status: Disposed13/4/2021AY 2012-13
RIMA DEVI SHAH,NAHARLUGUN vs INCOME TAX OFFICER, WARD-ITANAGAR, ITANAGAR
ITA 10/GTY/2019[2013-14]Status: Disposed13/4/2021AY 2013-14
SMT. SUDHA RAMESH KUMAR TAPARIA, L/R OF LATE MANIK CHAND KARWA,MORIGAON vs INCOME AX OFFICER, WARD- MORIGAON, MORIGAON
ITA 116/GTY/2020[2013-14]Status: Disposed24/3/2021AY 2013-14
