← All Benches
ITAT Guwahati Bench
1,674 judgments
ASSAM COMPANY INDIA LTD,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH
ITA 104/GTY/2010[2006-07]Status: Disposed12/12/2022AY 2006-07
SHRI MEDHI RAM DODUM,ITANAGAR vs INCOME TAX OFFICER, WARD -1, TINSUKIA
ITA 112/GTY/2020[2011-12]Status: Disposed8/12/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. ASSAM AIR PRODUCTS (P) LTD, GUWAHATI
ITA 319/GTY/2018[2014-15]Status: Disposed8/12/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. ASSAM AIR PRODUCTS (P) LTD, GUWAHATI
ITA 318/GTY/2018[2013-14]Status: Disposed8/12/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. ASSAM AIR PRODUCTS (P) LTD, GUWAHATI
ITA 240/GTY/2018[2014-15]Status: Disposed8/12/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. ASSAM AIR PRODUCTS (P) LTD, GUWAHATI
ITA 239/GTY/2018[2013-14]Status: Disposed8/12/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. ASSAM AIR PRODUCTS (P) LTD, GUWAHATI
ITA 238/GTY/2018[2012-13]Status: Disposed8/12/2022AY 2012-13
GURU TEG BAHADUR ACADEMIC SOCIETY,TINSUKIA vs INCOME TAX OFFICER, WARD-2(4), EXEMPTION, SHILLONG
ITA 91/GTY/2020[2016-17]Status: Disposed30/11/2022AY 2016-17
M/S. ASSAM CARBON PRODUCTS LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 463/GTY/2019[2012-13]Status: Disposed30/11/2022AY 2012-13
INCOME TAX OFFICER, WARD-3(1), GUWAHATI vs M/S.ASSAM CARBON PRODUCTS LIMITED, GUWAHATI
ITA 211/GTY/2019[2014-15]Status: Disposed30/11/2022AY 2014-15
DIPAK NATH,SI vs AGAR
ITA 86/GTY/2020[2016-17]Status: Disposed29/11/2022AY 2016-17
ASSISTANT GARRISON ENGINEERING INDEPENDENT AGARTALA,AGARTALA vs DCIT,CPC-TDS, GHAZIABAD
ITA 177/GTY/2020[2014-15 (FY 2013-14; Q-2-26Q)]Status: Disposed16/11/2022
ASSISTANT GARRISON ENGINEERING INDEPENDENT AGARTALA,AGARTALA vs DCIT,CPC-TDS, GHAZIABAD
ITA 174/GTY/2020[2015-16 (FY 2014-15; Q-4-24Q)]Status: Disposed16/11/2022
ASSISTANT GARRISON ENGINEERING INDEPENDENT AGARTALA,AGARTALA vs DCIT,CPC-TDS, GHAZIABAD
ITA 173/GTY/2020[2014-15(FY 2013-14;Q-1-26Q)]Status: Disposed16/11/2022
ASSISTANT GARRISON ENGINEERING INDEPENDENT AGARTALA,AGARTALA vs DCIT,CPC-TDS, GHAZIABAD
ITA 172/GTY/2020[2014-15]Status: Disposed16/11/2022AY 2014-15
M/S. RAHMAN PROPERTIES LIMITED,GUWAHATI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, GUWAHATI
ITA 424/GTY/2019[2005-06]Status: Disposed16/11/2022AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA vs M/S. KAMLONG SAW & VENEER MILLS (P) LTD, POLASHBARI
ITA 286/GTY/2019[2015-16]Status: Disposed11/11/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA vs KALIKA JEWELLERS, AGARTALA
ITA 85/GTY/2016[2010-11]Status: Disposed9/11/2022AY 2010-11
INCOME TAX OFFICER, WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR vs TAMCHI KUSUK, ITANAGAR
ITA 176/GTY/2010[2004-05]Status: Disposed2/11/2022AY 2004-05
SAGAR SECURITY AGENCY,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 89/GTY/2020[2017-18]Status: Disposed20/10/2022AY 2017-18