← All Benches
ITAT Guwahati Bench
1,674 judgments
INCOME TAX OFFICER, WARD -2, TEZPUR vs M/S. T & D COKE PRODUCT, TEZPUR
ITA 199/GTY/2018[2011-12]Status: Disposed20/12/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA vs M/S. BROOKE BOND INDIA LIMITED, MUMBAI
ITA 99/GTY/2000[1993-94]Status: Disposed20/12/2022AY 1993-94
GREENLAM INDUSTRIES LIMITED,TINSUKIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA
ITA 402/GTY/2019[2015-16]Status: Disposed19/12/2022AY 2015-16
SHRI PRABAL ROY CHOUDHURY,SILCHAR vs INCOME TAX OFFICER, WARD-2, SILCHAR
ITA 213/GTY/2019[2012-13]Status: Disposed19/12/2022AY 2012-13
INCOME TAX OFFICER, WARD - UDAIPUR, AGARTALA vs TRIPURA STATE ELECTRICITY CORPORATION LTD., AGARTALA
ITA 297/GTY/2018[2013-14]Status: Disposed19/12/2022AY 2013-14
PANNALAL BHANSALI,ASSAM vs DCIT/ACIT, CIRCLE-03, CIT-2
ITA 25/GTY/2022[2017-18]Status: Disposed14/12/2022AY 2017-18
M/S. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - SHILLONG, SHILLONG
ITA 45/GTY/2019[2014-15]Status: Disposed12/12/2022AY 2014-15
M/S. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - SHILLONG, SHILLONG
ITA 418/GTY/2019[2014-15]Status: Disposed12/12/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH vs M/S. ASSAM COMPANY INDIA LIMITED, KOLKATA
ITA 161/GTY/2019[2010-11]Status: Disposed12/12/2022AY 2010-11
M/S. ASSAM COMPANY INDIA LIMITED,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH
ITA 123/GTY/2019[2014-15]Status: Disposed12/12/2022AY 2014-15
M/S. ASSAM COMPANY INDIA LIMITED,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH
ITA 121/GTY/2019[2012-13]Status: Disposed12/12/2022AY 2012-13
M/S. ASSAM COMPANY INDIA LIMITED,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH
ITA 120/GTY/2019[2011-12]Status: Disposed12/12/2022AY 2011-12
M/S. ASSAM COMPANY INDIA LIMITED,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH
ITA 119/GTY/2019[2010-11]Status: Disposed12/12/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH vs M/S. ASSAM COMPANY INDIA LIMITED, KOLKATA
ITA 109/GTY/2019[2012-13]Status: Disposed12/12/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH vs M/S. ASSAM COMPANY INDIA LIMITED, KOLKATA
ITA 108/GTY/2019[2011-12]Status: Disposed12/12/2022AY 2011-12
ADARSH KUMAR JHUNJHUNWALA,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 250/GTY/2018[2015-16]Status: Disposed12/12/2022AY 2015-16
SHRI SUDEB ROY,AGARTALA vs INCOME TAX OFFICER, WARD-3, AGARTALA
ITA 222/GTY/2018[2015-16]Status: Disposed12/12/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH vs M/S. ASSAM COMPANY LIMITED, KOKATA
ITA 12/GTY/2018[1986-87]Status: Disposed12/12/2022AY 1986-87
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH vs M/S. ASSAM COMPANY LIMITED, KOKATA
ITA 440/GTY/2013[2008-09]Status: Disposed12/12/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH vs M/S. ASSAM COMPANY LIMITED, KOKATA
ITA 183/GTY/2013[1998-99]Status: Disposed12/12/2022AY 1998-99
