← All Benches
ITAT Guwahati Bench
1,674 judgments
INCOME TAX OFFICER, WARD-`1(5), GUWAHATI vs M/S. A.S. APARTMENT (P) LTD, GUWAHATI
ITA 66/GTY/2020[2014-15]Status: Disposed9/2/2023AY 2014-15
INCOME TAX OFFICER, WARD-`1(5), GUWAHATI vs M/S. A.S. APARTMENT (P) LTD, GUWAHATI
ITA 65/GTY/2020[2013-14]Status: Disposed9/2/2023AY 2013-14
AJAY KUMAR TANTIA,KOLKATA vs INCOME TAX OFFICER, WARD-4(1), GUWAHATI
ITA 328/GTY/2019[2014-15]Status: Disposed6/2/2023AY 2014-15
INCOME TAX OFFICER, WARD - 3 (3), GUWAHATI vs SHRI RANJUL BARUAH, GUWAHATI
ITA 264/GTY/2019[2016-17]Status: Disposed6/2/2023AY 2016-17
SHYAMASHREE FINVEST (P) LTD,GUWAHATI vs INCOME TAX OFFICER, WARD7(3), KOLKATA
ITA 106/GTY/2020[2014-15]Status: Disposed16/1/2023AY 2014-15
SHYAMASHREE FINVEST (P) LTD,GUWAHATI vs INCOME TAX OFFICER, WARD7(3), KOLKATA
ITA 105/GTY/2020[2014-15]Status: Disposed16/1/2023AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG vs M/S. DHAR CONSTRUCTION COMPANY, SHILLONG
ITA 181/GTY/2020[2017-18]Status: Disposed2/1/2023AY 2017-18
SHIVDHAM INDUSTRIES (P) LTD.,TINSUKIA vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 180/GTY/2020[2018-19]Status: Disposed2/1/2023AY 2018-19
SHREEMATI KENE WELLY,ITANAGAR vs INCOME TAX OFFICER, WARD- NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 179/GTY/2020[2015-16]Status: Disposed2/1/2023AY 2015-16
SHRI TAKING WELLY,ITANAGAR vs INCOME TAX OFFICER, WARD- NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 175/GTY/2020[2015-16]Status: Disposed2/1/2023AY 2015-16
M/S. K. B. ASSOCIATES,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 472/GTY/2019[2016-17]Status: Disposed29/12/2022AY 2016-17
SAROJ DEVI SAND,SILCHAR vs INCOEM TAX OFFICER, WARD-3, SILCHAR
ITA 51/GTY/2020[2015-16]Status: Disposed23/12/2022AY 2015-16
INDER CHAND SAND,SILCHAR vs INCOME TAX OFFICER, WARD-2, SILCHAR
ITA 49/GTY/2020[2015-16]Status: Disposed23/12/2022AY 2015-16
MAHESH KUMAR HARLALKA,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 50/GTY/2019[2014-15]Status: Disposed22/12/2022AY 2014-15
NORTECH POWER PROJECTS (P) LTD.,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 316/GTY/2018[2014-15]Status: Disposed22/12/2022AY 2014-15
BHUPENDRER PAL SINGH AND SONS,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 71/GTY/2020[2015-16]Status: Disposed21/12/2022AY 2015-16
SHRI ALTAF HUSAIN LASHKAR,CASHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-SILCHAR, SILCHAR
ITA 43/GTY/2020[2016-17]Status: Disposed21/12/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -TINSUKIA, TINSUKIA vs KRISHNA BORTHAKUR, L/R OF LATE KAMAKHYA BORTHAKUR, TINSUKIA
ITA 456/GTY/2013[2010-11]Status: Disposed21/12/2022AY 2010-11
B & A LIMITED,JORHAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- JORHAT, JORHAT
ITA 225/GTY/2019[2014-15]Status: Disposed20/12/2022AY 2014-15
M/S. SRI TIRUPATI AGENCIES,JORHAT vs INCOME TAX OFFICER, WARD-4, JORHAT
ITA 186/GTY/2019[2010-11]Status: Disposed20/12/2022AY 2010-11
