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ITAT Guwahati Bench
1,674 judgments
M/S. RATNA KUBER TRADERS JEWELLERY,HOJAI vs TOINT COMMISSIONER OF INCOME TAX,(OSD), I/C. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 158/GTY/2019[2009-10]Status: Disposed7/3/2023AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs M/S. PAWAN CEMENT COMPANY PRIVATE LIMITED, GUWAHATI
ITA 73/GTY/2020[2013-14]Status: Disposed3/3/2023AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs M/S. PAWAN CEMENT COMPANY PRIVATE LIMITED, GUWAHATI
ITA 72/GTY/2020[2011-12]Status: Disposed3/3/2023AY 2011-12
INCOME TAX OFFICER, WARD-2(1), GUWAHATI vs M/S. IMPALA INDUSTRIAL ENTERPRISES LIMITED, KOLKATA
ITA 247/GTY/2019[2010-11]Status: Disposed3/3/2023AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3, GUWAHATI vs M/S. SATYAM ISPAT (NORTH EAST) LIMITED, BANDERDEWA
ITA 87/GTY/2017[2012-13]Status: Disposed3/3/2023AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3, GUWAHATI vs M/S. SATYAM ISPAT (NORTH EAST) LIMITED, BANDERDEWA
ITA 86/GTY/2017[2011-12]Status: Disposed3/3/2023AY 2011-12
MEGHALAYA ENERGY CORPORATION LIMITED, (GPF TRUST),SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 364/GTY/2019[2016-17]Status: Disposed28/2/2023AY 2016-17
MEGHALAYA ENERGY CORPORATION LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 363/GTY/2019[2016-17]Status: Disposed28/2/2023AY 2016-17
MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 362/GTY/2019[2016-17]Status: Disposed28/2/2023AY 2016-17
MEGHALAYA POWER GENERATION CORPORATION LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 361/GTY/2019[2016-17]Status: Disposed28/2/2023AY 2016-17
MEGHALAYA POWER TRANSMISSION CORPORATION LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG
ITA 360/GTY/2019[2016-17]Status: Disposed28/2/2023AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs M/S. ANUPAM NIRMAN PVT. LTD., GUWAHATI
ITA 172/GTY/2018[2012-13]Status: Disposed22/2/2023AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs M/S. DYNA ROOF PRIVATE LIMITED, GUWAHATI
ITA 74/GTY/2020[2013-14]Status: Disposed20/2/2023AY 2013-14
M/S. BARAK VALLEY CEMENTS LIMITED,GUWAHATI vs INCOME TAX OFFICER, TDS-1, GUWAHATI
ITA 171/GTY/2020[2017-18]Status: Disposed20/2/2023AY 2017-18
M/S. MEGHALAYA MINERALS & MINES LIMITED,GUWAHATI vs INCOME TAX OFFICER, TDS-1, GUWAHATI
ITA 170/GTY/2020[2017-18]Status: Disposed20/2/2023AY 2017-18
SANJAY KUMAR,BIHAR vs INCOME TAX OFFICER, WARD-2, BONGAIGAON, BONGAIGAON
ITA 158/GTY/2020[2016-17]Status: Disposed20/2/2023AY 2016-17
INCOME TAX OFFICER, WARD-NAGAON, NAGAON vs SMT. MANUMATI BORO, NAGAON`
ITA 111/GTY/2020[2017-18]Status: Disposed20/2/2023AY 2017-18
PRANAB GOHAIN,DIBRUGARH vs INCOME TAX OFFICE, WARD-1(2, DIBRUGARH
ITA 197/GTY/2019[2016-17]Status: Disposed20/2/2023AY 2016-17
SHRI PALLAB DAS,GUWAHATI vs JOINT COMMISSIONER OF INCOME TAX,(OSD), I/C. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 172/GTY/2019[2009-10]Status: Disposed20/2/2023AY 2009-10
FORTRIGHT CONSULTANTS (P) LTD,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI
ITA 193/GTY/2018[2014-15]Status: Disposed20/2/2023AY 2014-15
