← All Benches
ITAT Guwahati Bench
1,674 judgments
SHRI SANJIBUR RAHMAN,AGARTALA vs INCOME TAX OFFICER, WARD-3, AGARTALA
ITA 249/GTY/2018[2015-16]Status: Disposed30/3/2023AY 2015-16
MR. PULAK CHAKRABORTY,AGARTALA vs INCOME TAX OFFICER, WARD-2, AGARTALA
ITA 39/GTY/2020[2017-18]Status: Disposed29/3/2023AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs SHRI PARAN JYOTI SAIKIA, GUWAHATI
ITA 125/GTY/2020[2017-18]Status: Disposed28/3/2023AY 2017-18
BORGANG TEA COMPANY PVT. LTD.,KOLKATA vs DCIT/ACIT CIR-1, GUWAHATI
ITA 48/GTY/2022[2019-20]Status: Disposed16/3/2023AY 2019-20
BORGANG TEA COMPANY PVT. LTD.,KOLKATA vs DCIT/ACIT CIR-1, GUWAHATI
ITA 47/GTY/2022[2018-19]Status: Disposed16/3/2023AY 2018-19
SHRI TAPU ROY,AGARTALA vs INCOME TAX OFFICER, WARD-DHARMANAGAR, AGARTALA
ITA 138/GTY/2017[2014-15]Status: Disposed16/3/2023AY 2014-15
MD. SHAHAB UDDIN,HOJAI vs INCOME TAX OFFICER, WARD-2, NAGAON
ITA 9/GTY/2022[2015-16]Status: Disposed15/3/2023AY 2015-16
INCOME TAX OFFICER, WARD - 1 (1), DIBRUGARH vs BANAMALIE TEA ESTATE, DIBRUGARH
ITA 46/GTY/2022[2020-21]Status: Disposed15/3/2023AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - SILCHAR, SILCHAR vs M/S. SINGHI MOTORS, SILCHAR
ITA 36/GTY/2022[2018-19]Status: Disposed15/3/2023AY 2018-19
JAINTIA STAFFING SERVICES PRIVATE LIMITED,LUMSHNONG vs INCOME TAX OFFICER, WARD-1, SHILLONG
ITA 27/GTY/2022[2018-19]Status: Disposed15/3/2023AY 2018-19
JAINTIA STAFFING SERVICES PRIVATE LIMITED,LUMSHNONG vs INCOME TAX OFFICER, WARD-1, SHILLONG
ITA 26/GTY/2022[2017-18]Status: Disposed15/3/2023AY 2017-18
SIHW BACHAN SINGH,CHIRANG vs CIT (APPEALS), DELHI
ITA 12/GTY/2022[2019-20]Status: Disposed15/3/2023AY 2019-20
BANSHIDHAR SEWBHAGOVAN & CO.,DIBRUGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, DIBRUGARH
ITA 63/GTY/2021[2019-20]Status: Disposed15/3/2023AY 2019-20
NATURAL PANEL INDUSTRIES PRIVATE LIMITED,MARGHERITA vs INCOME TAX OFFICER, WARD-1, DIGBOI
ITA 44/GTY/2021[2018-19]Status: Disposed15/3/2023AY 2018-19
TAPASH KUMAR SAHA,DARRANG vs INCOME TAX OFFICER, WARD- MANGALDOI, MANGALDOI
ITA 7/GTY/2022[2018-19]Status: Disposed14/3/2023AY 2018-19
NANGPA MOSSANG,ARUNACHAL PRADESH vs INCOME TAX OFFICER, WARD-1, TINSUKIA
ITA 55/GTY/2021[2017-18]Status: Disposed14/3/2023AY 2017-18
SANTOSH KUMAR MORE (HUF),NAGAON vs INCOME TAX OFFICER, WARD-2, NAGAON
ITA 33/GTY/2021[2010-11]Status: Disposed14/3/2023AY 2010-11
PRAMOD KUMAR GUPTA & SONS (HUF),NEW DELHI vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 149/GTY/2020[2015-16]Status: Disposed14/3/2023AY 2015-16
UDAI CHAND CHOPRA,GUWAHATI vs INCOME TAX OFFICER, WARD-2(2), GUWAHATI
ITA 55/GTY/2019[2014-15]Status: Disposed13/3/2023AY 2014-15
M/S. RATNA KUBER GEMS & JEWELLERY,GUWAHATI vs JOINT COMMISSIONER OF INCOME TAX(OSD),I/C. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 171/GTY/2019[2009-10]Status: Disposed7/3/2023AY 2009-10
