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ITAT Guwahati Bench

1,674 judgments

AMINUL HAQUE,MORIGAON vs CIT(A), GUWAHATI

ITA 346/GTY/2025[2020-21]Status: Disposed13/3/2026AY 2020-21

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

BHUPEN BHARALI,GUWAHATI vs DCIT/ACIT, CIR-3, GUWAHATI, GUWAHATI

ITA 344/GTY/2025[2017-18]Status: Disposed13/3/2026AY 2017-18

ARUNACHAL PRADESH STATE COOPERATVE APEX BANK LIMITED,NAHARLAGUN vs DCIT/ACIT CIR-1, GUWAHATI, GUWAHATI

ITA 319/GTY/2025[2009-10]Status: Disposed13/3/2026AY 2009-10

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

BRINDABAN CHAKRABARTY,BARPETA vs INCOME TAX OFFICER, BARPETA

ITA 310/GTY/2025[2018-19]Status: Disposed13/3/2026AY 2018-19

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SHILLONG, SHILLONG vs MEGHALAYA POWER TRANSMISSION CORPORATION LIMITED, LUMJINGSHAI, SHILLONG

ITA 308/GTY/2025[2016-17]Status: Disposed13/3/2026AY 2016-17

SURESH KUMAR AGARWALA,NAGAON vs THE INCOME TAX OFFICER, WARD - NAGAON, NAGAON

ITA 287/GTY/2025[2017-18]Status: Disposed13/3/2026AY 2017-18

RAJ KUMAR GUPTA,TINSUKIA vs CENTRAL CIRCLE-1, GUWAHATI

ITA 279/GTY/2025[2021-22]Status: Disposed13/3/2026AY 2021-22

TANU PRASAD PHUKAN ,NAZIRA vs ASSESSMENT UNIT (NAFAC), DELHI

ITA 270/GTY/2025[2018-2019]Status: Disposed13/3/2026AY 2018-2019

NORTH EAST NE BITUMEN,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, GUWAHATI, GUWAHATI

ITA 258/GTY/2025[2021-22]Status: Disposed13/3/2026AY 2021-22

NORTH EAST NE BITUMEN,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, GUWAHATI, GUWAHATI

ITA 257/GTY/2025[2021-22]Status: Disposed13/3/2026AY 2021-22

NORTH EAST NE BITUMEN,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, GUWAHATI, GUWAHATI

ITA 256/GTY/2025[2021-22]Status: Disposed13/3/2026AY 2021-22

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

CHARLES PYNGROPE,SHILLONG vs ITO W-1 SHILLONG, SHILLONG

ITA 253/GTY/2025[2021-22]Status: Disposed13/3/2026AY 2021-22

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

JAHAR DEB,AGARTALA vs THE INCOME TAX OFFICER, WARD - 1, AGARTALA, AGARTALA

ITA 244/GTY/2025[2015-16]Status: Disposed13/3/2026AY 2015-16

JAHAR DEB,AGARTALA vs THE INCOME TAX OFFICER, WARD - 1, AGARTALA, AGARTALA

ITA 243/GTY/2025[2015-16]Status: Disposed13/3/2026AY 2015-16

MEGHALAYA ENERGY CORPORATION LIMITED GPF TRUST,LUMJINGSHAI ,EAST KHASI HILLS vs ACIT-CIRCLE, SHILLONG

ITA 240/GTY/2025[2017-18]Status: Disposed13/3/2026AY 2017-18

SHRIDUVVURU RL REDDY, VP\nAND\nSHRI RAJESH KUMAR (Accountant Member)

DRISHTI FOUNDATION,DIBRUGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA

ITA 233/GTY/2025[NA]Status: Disposed13/3/2026

HOLISTIC ADVISORY SERVICES,GUWAHATI vs INCOME TAX OFFICER, WARD - 1(3), GUWAHATI, GUWAHATI

ITA 202/GTY/2025[2017-18]Status: Disposed13/3/2026AY 2017-18

ADARSH KUMAR JHUNJHUNWALA,GUWAHATI, ASSAM vs CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI, ASSAM

ITA 165/GTY/2025[2017-18]Status: Disposed13/3/2026AY 2017-18

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

JITU MONI SARMAH,GOHPUR vs ITO W-1, TEZPUR, AAYKAR BHAWAN, TEZPUR

ITA 108/GTY/2025[2017-18]Status: Disposed13/3/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME-TAX, AAYAKAR BHAWAN vs SUSHIL KUMAR SURANA, GUWAHATI

ITA 198/GTY/2024[2017-18]Status: Disposed13/3/2026AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)