ITAT Guwahati Bench

1,674 judgments

NAHAKPAM BABULIN MEITEI,WANGJING vs INCOME TAX OFFICER WARD 1, IMPHAL

ITA 194/GTY/2024[2017-18]Status: Disposed13/3/2026AY 2017-18

PLASCOM INDUSTRIES LLP,KOLKATA vs THE INCOME TAX OFFICER, WARD-1(3), GUWAHATI

ITA 280/GTY/2025[2023-24]Status: Disposed2/3/2026AY 2023-24

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI LAXMI PRASAD SAHU (Accountant Member)

UNTESWAR SINGH,MEGHALAYA vs CENTRAL CIRCLE-2, GUWAHATI, ASSAM

ITA 377/GTY/2025[2018-19]Status: Disposed26/2/2026AY 2018-19

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

UNTESWAR SINGH,NONGPOH vs CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI,

ITA 376/GTY/2025[2017-18]Status: Disposed26/2/2026AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

UNTESHWAR SINGH,MEGHALAYA vs CENTRAL CIRCLE-2, GUWAHATI, AAYAKAR BHAWAN, CHRISTIANBASTI

ITA 375/GTY/2025[2013-14]Status: Disposed26/2/2026AY 2013-14

GRAPES HOTELS RESORTS PRIVATE LIMITED ,GUWAHATI vs ITO-WARD --3(5) GUWAHATI, GUWAHATI

ITA 235/GTY/2024[2012-13]Status: Disposed12/2/2026AY 2012-13

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI LAXMI PRASAD SAHU (Accountant Member)

MOHAMMED HELALUDDIN AHMED,DANKIGAON, GOPAL NAGAR vs INCOME TAX OFFICER-WARD, NAGAON

ITA 330/GTY/2025[2013-14]Status: Disposed11/2/2026AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

MOHAMMED HELALUDDIN AHMED,HOJAI vs INCOME TAX OFFICER,WARD, NAGAON

ITA 329/GTY/2025[2013-14]Status: Disposed11/2/2026AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

PAWAN COMMUNICATIONS PRIVATE LIMITED,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI

ITA 328/GTY/2025[2022-2023]Status: Disposed11/2/2026AY 2022-2023

PAWAN COMMUNICATIONS PRIVATE LIMITED,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI

ITA 327/GTY/2025[2020-2021]Status: Disposed11/2/2026AY 2020-2021

PAWAN COMMUNICATIONS PRIVATE LIMITED,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI

ITA 326/GTY/2025[2020-2021]Status: Disposed11/2/2026AY 2020-2021

PAWAN COMMUNICATIONS PRIVATE LIMITED,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI

ITA 325/GTY/2025[2019-2020]Status: Disposed11/2/2026AY 2019-2020

ACIT CENTRAL CIRCLE 1 GUWAHATI, GUWAHATI vs DS SYSTEMS PRIVATE LIMITED, GUWAHATI

ITA 284/GTY/2025[2016-17]Status: Disposed11/2/2026AY 2016-17

the Hon'ble

LALTANPUIA CHAWGHLUT,AIZAWL vs INCOME TAX OFFICER, WARD-1, SILCHAR

ITA 191/GTY/2025[2014-15]Status: Disposed11/2/2026AY 2014-15

LALTANPUIA CHAWGHLUT,AIZAWL vs INCOME TAX OFFICER WARD-1, SILCHAR, SILCHAR

ITA 190/GTY/2025[2013-14]Status: Disposed11/2/2026AY 2013-14

SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

DEEPAK NABAM LIVING HOME, D N M IN CHRIST SENKI PARK, ITANAGAR PAPUMPARE vs ITO, WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR

ITA 283/GTY/2025[2025-2026]Status: Disposed10/2/2026AY 2025-2026

DEEPAK NABAM LIVING HOME,PAPUM PARE vs ITO, WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR

ITA 282/GTY/2025[2025-2026]Status: Disposed10/2/2026AY 2025-2026

LATE SMT. PHOOLI DEVI BOTHRA THROUGH HER LEGAL HEIR SHRI. SUBH KARAN BOTHRA,DELHI vs ITO WARD 2(2), GUWAHATI, GUWAHATI

ITA 278/GTY/2025[2015-16]Status: Disposed10/2/2026AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

RAMA MET COKE,DIGBOI vs ACIT, CENTRAL CIRCLE -2, GUWAHATI

ITA 27/GTY/2024[2021-22]Status: Disposed10/2/2026AY 2021-22

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI LAXMI PRASAD SAHU (Accountant Member)

RAMA MET COKE,DIGBOI vs ACIT, CENTRAL CIRCLE -2, GUWAHATI

ITA 26/GTY/2024[2020-21]Status: Disposed10/2/2026AY 2020-21

him.