ITAT Guwahati Bench
1,674 judgments
MOMNUL HOQUE MONDAL,MANKACHAR vs ITO, WARD- DHUBRI, DHUBRI
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DIGANTA DAS,BARPETA ROAD vs INCOME TAX OFFICER, WARD, BARPETA ROAD, BARPETA
DCIT, CENTRAL CIRCLE-1, GUWAHATI, GUWAHATI vs RAMSWARUP BAJAJ, ASSAM
RAMESH GUPTA,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
CIT(A) DIN & Order No. Date of order 336/Gty/2025 2016-17 147/153C ITBA/APL/S/250/202 5-26/1079861216(1) 22.08.2025 337/Gty/2025 2018-19 147 ITBA/AST/S/147/202 3-24/10633633251(1) 26.03.2024 338/Gty/2025 2019-20
RAMESH GUPTA,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
CIT(A) DIN & Order No. Date of order 336/Gty/2025 2016-17 147/153C ITBA/APL/S/250/202 5-26/1079861216(1) 22.08.2025 337/Gty/2025 2018-19 147 ITBA/AST/S/147/202 3-24/10633633251(1) 26.03.2024 338/Gty/2025 2019-20 147 ITBA/APL/S/250/202 5-26/1079865336(1) 22.08.2025 339/Gty/2025 2020-21 147 ITBA/AST/S/147/202 3-24/1063365766(1) 26.03.2024 340/Gty/2025 2022-23 143(3) ITBA/APL/S/250/202 5-26/1079873745(1) 22.08.2025 341/Gty/2025 2018-19 154 270A r.w.s. ITBA/APL/S/250/202 5-26/1079863947(1) 22.0
RAMESH GUPTA,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
CIT(A) DIN & Order No. Date of order 336/Gty/2025 2016-17 147/153C ITBA/APL/S/250/202 22.08.2025 5-26/1079861216(1) 337/Gty/2025 2018-19 147 ITBA/AST/S/147/202 26.03.2024 3-24/10633633251(1) 338/Gty/2025 2019-20 147 ITBA/APL/S/250/202 22.08.2025 5-26/1079865336(1) 339/Gty/2025 2020-21 147 ITBA/AST/S/147/202 26.03.2024 3-24/1063365766(1) 340/Gty/2025 2022-23 143(3) ITBA/APL/S/250/202 22.08.2025 5-26/1079873745(1) 341/Gty/2025 2018-19 154 r.w.s. ITBA/APL/S/250/202 22.08.2025 270A 5-26/1079863
RAMESH GUPTA,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
CIT(A) DIN & Order No. Date of order 336/Gty/2025 2016-17 147/153C ITBA/APL/S/250/202 5-26/1079861216(1) 22.08.2025 337/Gty/2025 2018-19 147 ITBA/AST/S/147/202 3-24/10633633251(1) 26.03.2024 338/Gty/2025 2019-20 147 ITBA/APL/S/250/202 5-26/1079865336(1) 22.08.2025 339/Gty/2025 2020-21 147 ITBA/AST/S/147/202 3-24/1063365766(1) 26.03.2024 340/Gty/2025 2022-23 143(3) ITBA/APL/S/250/202 5-26/1079873745(1) 22.08.2025 341/Gty/2025 2018-19 154 270A r.w.s. ITBA/APL/S/250/202 5-26/1079863947(1) 22.0
RAMESH GUPTA,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
CIT(A) DIN & Order No. Date of order 336/Gty/2025 2016-17 147/153C ITBA/APL/S/250/202 5-26/1079861216(1) 22.08.2025 337/Gty/2025 2018-19 147 ITBA/AST/S/147/202 3-24/10633633251(1) 26.03.2024 338/Gty/2025 2019-20
RAMESH GUPTA,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
CIT(A) DIN & Order No. Date of order 336/Gty/2025 2016-17 147/153C ITBA/APL/S/250/202 5-26/1079861216(1) 22.08.2025 337/Gty/2025 2018-19 147 ITBA/AST/S/147/202 3-24/10633633251(1) 26.03.2024 338/Gty/2025 2019-20
RAMESH GUPTA,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
CIT(A) Date of order 336/Gty/2025 2016-17 147/153C ITBA/APL/S/250/202 | 22.08.2025 5-26/1079861216(1) 337/Gty/2025 2018-19 147 ITBA/AST/S/147/202 | 26.03.2024 3-24/10633633251(1) 338/Gty/2025 2019-20 147 ITBA/APL/S/250/202 | 22.08.2025 5-26/1079865336(1) 339/Gty/2025 2020-21 147 ITBA/AST/S/147/202 | 26.03.2024 3-24/1063365766(1) 340/Gty/2025 2022-23 143(3) ITBA/APL/S/250/202 | 22.08.2025 5-26/1079873745(1) 341/Gty/2025 2018-19 154 r.w.s. ITBA/APL/S/250/202 | 22.08.2025 270A 5-26/1079863947(
AJAY JOJO,SILCHAR vs ITO, WARD-1, SILCHAR, SILCHAR
SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
INCOME TAX OFFICER, MORIGAON vs PROGRESSIVE FERTICHEM PRIVATE LIMITED, JAGIROAD
SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
ARUP BAKSHI,BONGAIGAON vs ITO, WARD -1, BONGAIGAON, BONGAIGAON
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GSJ TELECOM PRIVATE LIMITED,SHILLONG vs ASSITANT COMMISSIONER OF INCOME TAX, SHILLONG
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAM CHANDRA AGARWALA,BONGAIGAON vs ITO, WARD -1, BONGAIGAON, BONGAIGAON
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SUPRIYA ROY,AGARTALA vs ITO, WARD-1, AGARTALA, AGARTALA
ADARSHA SAMAJ KALYAN SAMITTEE,NAGAON vs ITO, WARD-NAGAON, NAGAON
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Laxmi Prasad Sahu (Accountant Member)
GIRISH KUMAR KONTHOUJAM,MANIPUR vs ACIT CIRCLE (SHL-C-(9)(1)), IMPHAL
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ADARSHA SAMAJ KALYAN SAMITTEE,NAGAON vs ITO, WARD-NAGAON, NAGAON
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Laxmi Prasad Sahu (Accountant Member)
BRAHM ALLOYS LTD,KOLKATA vs DCIT/ACIT CIRCLE - 1, GUWAHATI, GUWAHATI
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Laxmi Prasad Sahu (Accountant Member)
