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ITAT Guwahati Bench
1,672 judgments
YOUNG MENS CHRISTIAN ASSOCIATION,SHILLONG vs ITO, WARD-2(4), EXEMP, SHILLONG
ITA 317/GTY/2026[2026-27]Status: Disposed28/7/2026AY 2026-27
PRADIP KUMAR JAIN ( HUF) ,NALBARI vs ITO WARD- NALBARI , NALBARI
ITA 316/GTY/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
PAWAN PARAKH,BONGAIGAON vs PCIT, GUWAHATI -1, GUWAHATI
ITA 85/GTY/2025[2020-2021]Status: Disposed28/7/2026AY 2020-2021
THENUKHRIENUO LINYU,KOHIMA vs ITO, WARD -2, DIMAPUR, DIMAPUR
ITA 270/GTY/2026[2016-17]Status: Disposed20/7/2026AY 2016-17
INSTITUTE OF HOTEL MCTDAN,MAWKASIANG ,MAWDIANGDIANG SHILLONG vs ITO W-2 SHILLONG, MAHATMA GANDHI ROAD,
ITA 74/GTY/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
TECHI TAYO,ARUNACHAL PRADESH vs INCOME TAX OFFICER, NORTH LAKHIMPUR
ITA 333/GTY/2026[2023-24]Status: Disposed17/7/2026AY 2023-24
RUNJUN GOGOI,LAKHIMPUR vs INCOME TAX OFFICER, WARD-1, JORHAT, JORHAT
ITA 319/GTY/2026[2019-20]Status: Disposed17/7/2026AY 2019-20
SANJAY AGITOK SANGAMA,BOKMAGRE vs ITO W-2 SHILLONG, SHILLONG
ITA 308/GTY/2026[2021-22]Status: Disposed17/7/2026AY 2021-22
SANJAY AGITHOK SANGMA,WEST GARO HILLS MEGHALAY vs ITO W-2 SHILLONG, SHIILONG
ITA 307/GTY/2026[2015-16]Status: Disposed17/7/2026AY 2015-16
LIANKUNGA INDANE GRAMIN VITRAK,PHAILENG, MAMIT, MIZORAM vs ITO WARD 2(4) EXEMP, SHILLONG, KHARMALKI ROAD, SHILLONG
ITA 303/GTY/2026[2019-20]Status: Disposed17/7/2026AY 2019-20
LIANKUNGA INDANE GRAMIN VITRAK,PHAILENG, MAMIT, MIZORAM vs ITO WARD 2(4) EXEMP, SHILLONG, KHARMALKI ROAD, SHILLONG
ITA 302/GTY/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
SISTER OF OUR LADY OF FATIMA, NORTH EAST,FATIMA CONVENT, CANTONMENT, RANGIA vs ITO - EXEMPTION WARD 2(3), GUWAHATI, AAYAKAR BHAWAN
ITA 296/GTY/2026[2026-27]Status: Disposed17/7/2026AY 2026-27
JAYSHREE DEVI JHUNJHUNWALA,SHILLING, MEGHALAYA vs DCIT, CENTRAL CIRCLE 2, GUWAHATI, GUWAHATI, ASSAM
ITA 292/GTY/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
JAYSHREE DEVI JHUNJHUNWALA,SHILLONG, MEGHALAYA vs DCIT, CENTRAL CIRCLE - 2, GUWAHATI, GUWAHATI, ASSAM
ITA 291/GTY/2026[2016-17]Status: Disposed17/7/2026AY 2016-17
LOWIS SIANGSHAI,MEGHALAYA vs INCOME TAX OFFICER WARD 2, SHILLONG, SHILLONG, MEGHALAYA
ITA 286/GTY/2026[2022-23]Status: Disposed17/7/2026AY 2022-23
ANDREW A JYRWA,LAITUMKHRAH SHILLONG vs INCOME TAX OFFICER , SHILLONG
ITA 280/GTY/2026[2016-17]Status: Disposed17/7/2026AY 2016-17
ARIFUDDIN AHMED,RANGIA vs ACIT, CENTRAL CIRCLE-1, GUWAHATI, GUWAHATI
ITA 250/GTY/2026[2015-16]Status: Disposed17/7/2026AY 2015-16
LALBIAKSANGA,MISSION VENGTHLANG, AIZAWL, MIZORAM vs ITO, WARD-1, SILCHAR, SILCHAR, ASSAM
ITA 211/GTY/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
LALBIAKSANGA,MISSION VENGTHLANG, AIZAWL, MIZORAM vs ITO, WARD-1, SILCHAR, SILCHAR, ASSAM
ITA 210/GTY/2026[2015-16]Status: Disposed17/7/2026AY 2015-16
LALBIAKSANGA,MISSION VENGTHLANG, AIZAWL, MIZORAM vs ITO, WARD-1, SILCHAR, SILCHAR, ASSAM
ITA 209/GTY/2026[2014-15]Status: Disposed17/7/2026AY 2014-15