← All Benches
ITAT Guwahati Bench
1,672 judgments
NIROD CHANDRA BHAGABATI,MUMBAI vs ITO, WARD 1(2), GUWAHATI, GUWAHATI
ITA 394/GTY/2026[2020-2021]Status: Disposed31/7/2026AY 2020-2021
SAMIR KUMAR BANIK,MUMBAI vs ITO, WARD 2, DIMAPUR, DIMAPUR
ITA 389/GTY/2026[2020-2021]Status: Disposed31/7/2026AY 2020-2021
JAYANTA PAUL,MUMBAI vs ITO, WARD 1(2), DIBRUGARH, DIBRUGARH
ITA 386/GTY/2026[2020-2021]Status: Disposed31/7/2026AY 2020-2021
PADUMI SARMA,MUMBAI vs ITO WARD 1(2), GUWAHATI, GUWAHATI
ITA 384/GTY/2026[2020-2021]Status: Disposed31/7/2026AY 2020-2021
RANJAN SHOME,MUMBAI vs ITO, WARD 1, TEZPUR, TEZPUR
ITA 382/GTY/2026[2020-2021]Status: Disposed31/7/2026AY 2020-2021
NONGMEIKAPAM NANDO SINGH,MUMBAI vs ITO, WARD 3, IMPHAL, IMPHAL
ITA 380/GTY/2026[2020-2021]Status: Disposed31/7/2026AY 2020-2021
TAGI SONAM,EAST KAMENG vs INCOME TAX OFFICER WARD- NORTH LAKHIMPUR, WARD- NORTH LAKHIMPUR
ITA 313/GTY/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
ASSAM POWER DISTRIBUTION COMPANY LIMITED,GUWAHATI vs DCIT/ACIT, CIR-2, GUWAHATI, GUWAHATI
ITA 259/GTY/2026[2014-15]Status: Disposed30/7/2026AY 2014-15
HIJAM SANTA SINGH,IMPHAL vs ITO WARD 2, IMPHAL
ITA 196/GTY/2026[2018-19]Status: Disposed30/7/2026AY 2018-19
ASSAM GAS COMPANY LIMITED,DULIAJAN vs ACIT/DCIT, CIR-1, DIB, DIBRUGARH
ITA 75/GTY/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
ASSAM GAS COMPANY LIMITED,DULIAJAN vs ACIT/DCIT, CIR-1, DIB, DIBRUGARH
ITA 71/GTY/2026[2014-15]Status: Disposed29/7/2026AY 2014-15
ASSAM GAS COMPANY LIMITED,DULIAJAN vs DCIT/ACIT, CIRCLE-1/DBR, AAYKAR BHAWAN, CHOWKIDIGHEE
ITA 70/GTY/2026[2014-15]Status: Disposed29/7/2026AY 2014-15
KARAMVEER CHOUDHARY,IMPHAL vs INCOME TAX OFFICER WARD 3 IMPHAL, IMPHAL
ITA 374/GTY/2026[2017-18]Status: Disposed29/7/2026AY 2017-18
SUSHENDRA MALAKAR,AGARTALA vs ITO, WARD - 1, AGARTALA, AGARTALA
ITA 370/GTY/2026[2013-14]Status: Disposed29/7/2026AY 2013-14
NOBLE GODSON BRAHMA,KOKRAJHAR vs INCOME TAX OFFICER, WARD-1, BONGAIGAON
ITA 363/GTY/2026[2012-13]Status: Disposed29/7/2026AY 2012-13
BIKASH JYOTI DUTTA,BISWANATH CHARALI vs THE INCOME TAX OFFICER, WARD -1, TEZPUR, TEZPUR
ITA 362/GTY/2026[2017-2018]Status: Disposed29/7/2026AY 2017-2018
BIKASH JYOTI DUTTA,BISWANATH CHARALI vs THE INCOME TAX OFFICER, WARD -1, TEZPUR, TEZPUR
ITA 361/GTY/2026[2016-2017]Status: Disposed29/7/2026AY 2016-2017
BIKASH JYOTI DUTTA,BISWANATH CHARALI vs THE INCOME TAX OFFICER, WARD -1, TEZPUR
ITA 360/GTY/2026[2015-2016]Status: Disposed29/7/2026AY 2015-2016
ABDUL HAQUE,SONITPUR vs ITO, WARD 1, TEZPUR
ITA 312/GTY/2026[2015-16]Status: Disposed29/7/2026AY 2015-16
ABDUL RAHIM,ASSAM vs INCOME TAX OFFICER, MANGALDOI, ASSAM, ASSAM
ITA 337/GTY/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
