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ITAT Guwahati Bench

1,672 judgments

IKRAMUL HUSSAIN,MOIRABARI vs ITO-WARD, NAGAON

ITA 206/GTY/2026[2018-19]Status: Disposed17/7/2026AY 2018-19

HABIBUR RAHMAN,CHARING PATHAR vs ITO-WARD-NAGAON, NAGAON

ITA 205/GTY/2026[2017-18]Status: Disposed17/7/2026AY 2017-18

SAMUEL RANEE,SHILLONG vs ITO WARD SHILLONG, SHILLONG

ITA 199/GTY/2026[2015-16]Status: Disposed17/7/2026AY 2015-16

SISTER OF OUR LADY OF FATIMA, NORTH EAST,FATIMA CONVENT CANTONMENT, RANGIA vs ITO-EXEMPTION WARD 2(3), GUWAHATI, AAYAKAR BHAWAN

ITA 174/GTY/2026[2025-26]Status: Disposed17/7/2026AY 2025-26

SUSTAINABLE TRANSPORT AND EFFICIENT MOBILITY SOCIETY,SHILLONG vs ITO, WARD-1, SHILLONG

ITA 128/GTY/2026[2024-25]Status: Disposed17/7/2026AY 2024-25

DILIP DEBBARMA,BISHALGARH vs INCOME TAX OFFICER, WARD - 1, AGARTALA, AGARTALA

ITA 55/GTY/2025[2017-18]Status: Disposed17/7/2026AY 2017-18

MANAKI NATUNG,SEPPA vs INCOME TAX OFFICER, TEZPUR

ITA 365/GTY/2025[2022-2023]Status: Disposed17/7/2026AY 2022-2023

MANAKI NATUNG,SEPPA vs INCOME TAX OFFICER, TEZPUR

ITA 364/GTY/2025[2021-2022]Status: Disposed17/7/2026AY 2021-2022

KRISHNA OILS AND CHEMICALS PRIVATE LIMITED,DELHI vs ITO WARD 2 DIMAPUR, DIMAPUR

ITA 318/GTY/2025[2018-19]Status: Disposed17/7/2026AY 2018-19

SEPTY PHARMACEUTICALS PRIVATE LIMITED,RANGIA vs DCIT/ACIT CIR-1, GUWAHATI, GUWAHATI

ITA 309/GTY/2025[2015-16]Status: Disposed17/7/2026AY 2015-16

THSATHRICHEM SANGTAM,DIMAPUR vs ITO, WARD 2, DIMAPUR

ITA 260/GTY/2026[2017-18]Status: Disposed16/7/2026AY 2017-18

MRINAL KALITA,GUWAHATI vs ITO WARD-1(3), GUWAHATI

ITA 192/GTY/2026[2015-16]Status: Disposed16/7/2026AY 2015-16

BAGRODIA PLANTATIONS AND INDUSTRIES PVT LTD,DAYAMANI KUNJ vs ITO WARD 1(1) DIB, AAYAKAR BHAWAN

ITA 152/GTY/2026[2017-18]Status: Disposed16/7/2026AY 2017-18

BHAURAM JODHRAJ,GUWAHATI vs ACIT, CIRCLE 1, GUWAHATI, GUWAHATI

ITA 145/GTY/2026[2023-24]Status: Disposed14/7/2026AY 2023-24

THONGAM SHANTI SINGH,IMPHAL vs ITO W-3, IMPHAL, IMPHAL

ITA 428/GTY/2025[2019-20]Status: Disposed14/7/2026AY 2019-20

MAHENDRA KUMAR JAIN H.U.F,RAJASTHAN vs SHL-W-(2)(6) ITO WARD 2(2), GUWAHATI

ITA 387/GTY/2025[2023-24]Status: Disposed14/7/2026AY 2023-24

YASI BYALING NALO,ITANAGAR vs ITO, WARD NORTH LAKHIMPUR, NORTH LAKHIMPUR

ITA 177/GTY/2026[2020-21]Status: Disposed9/7/2026AY 2020-21

AROMA INDIA PRIVATE LIMITED,SINGRA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, GUWAHATI, GUWAHATI

ITA 423/GTY/2025[2019-20]Status: Disposed9/7/2026AY 2019-20

ACIT, GUWAHATI vs DAULAL SARDA AND SONS HUF, GUWAHATI

ITA 334/GTY/2025[2017-18]Status: Disposed3/7/2026AY 2017-18

SOCRISTO ENTERPRISES,GUWAHATI vs DCIT, CENTRAL CIRCLE-1, GUWAHATI

ITA 90/GTY/2023[2021-22]Status: Disposed3/7/2026AY 2021-22