ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs NIRAV SHAH
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-I vs SURAT PANJARAPOLE TRUST
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs BUSY BEE ENGINEERS PVT.LTD.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs LIVA HEALTHCARE LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX V vs KISAN DISCRETIONARY FAMILY TRUST
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX - RAJKOT - II vs AGRICULTURE PRODUCE MARKET COMMITTEE
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs INTAS PHARMACEUTICALS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs INTAS PHARMACEUTICALS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PR. COMMISSIONER OF INCOME TAX vs GUJARAT STATE ENERGY GENERATION LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs INTAS PHARMACEUTICALS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT NATIONAL LAW UNIVERSITY
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX, GANDHINAGAR vs PARESHBHAI BABUBHAI PATEL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-I vs HASMUKH N VORA (HUF)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-I vs HASMUKH N VORA (HUF)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs SHREE PALANI TRANSPORT CO.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs CAMA HOTELS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-I vs CAMA HOTELS LTD.,
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs HITACHI HOME AND LIFE SOLUTIONS (INDIA) LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs HITACHI HOME AND LIFE SOLUTIONS (INDIA) LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX vs MURARILAL RATANLAL AGARWAL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
