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ITAT Gujarat Bench

6,755 judgments

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S ADANI GAS LTD

TAXAP/435/201927/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs SAIJYOTI DYEING AND PRINTING MILLS PVT LTD.

TAXAP/435/201827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S ADANI GAS LTD

TAXAP/434/201927/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX RAJKOT I RAJKOT vs GORDHANDAS A THAVANI

TAXAP/433/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S ADANI GAS LTD

TAXAP/431/201927/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), SURAT vs ASHADEVI MITTAL (PROP. MITTAL CHEMICALS)

TAXAP/422/201927/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), SURAT vs ASHADEVI MITTAL (PROP. MITTAL CHEMICALS)

TAXAP/421/201927/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, SURAT vs ASHADEVI MITTAL (PROP. MITTAL CHEMICALS)

TAXAP/419/201927/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRIN. COMMISSIONER OF INCOME TAX 1 vs ALFA ICA (INDIA) LTD

TAXAP/418/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX - AHMEDABAD - III vs N K PROTEINS LTD

TAXAP/418/201327/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX AHMEDABAD III vs JAYANTILAL JOITARAM PATEL

TAXAP/407/201327/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX AHMEDABAD III vs JAYANTILAL JOITARAM PATEL

TAXAP/404/201327/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX-I vs ALFA ICA (INDIA) LTD

TAXAP/401/201327/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX-V vs SONAL D VORA

TAXAP/398/201327/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX - RAJKOT - I vs SHREEJIKRUPA BUILDCON LTD

TAXAP/387/201327/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs MEGHMANI ORGANICS LTD

TAXAP/383/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 1, vs DOSHION LTD

TAXAP/381/201827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX vs SUJAL LEASING AND FINANCE P. LTD

TAXAP/376/201627/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX RAJKOT III vs KANERIYA OIL INDS.

TAXAP/368/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX RAJKOT 3 vs KANERIYA OIL INDS.

TAXAP/367/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA