← All Benches
ITAT Gujarat Bench
6,750 judgments
COMMISSIONER OF INCOME-TAX vs JABAL INDUSTRIES
ITR/94/198420/2/1997
COMMISSIIONER OF INCOME TAX vs GUJARAT STATE ROAD TRANSPORT CORPORATION
ITR/51/198417/2/1997
COMMISSIONER OF INCOME TAX vs PAUSHAK LIMITED
ITR/8/198417/2/1997
COMMISSIONER OF INCOME TAX vs JAYKRISHNA HARIVALLABHDAS
ITR/29/198414/2/1997
COMMISSIONER OF INCOME-TAX vs ROHIT MILLS LIMITED
ITR/68/198412/2/1997
COMMISSIONER OF WEALTH TAX vs HUF OF VIKRAM A SARABHAI
WTR/2/19846/2/1997
KS ADITYAKUMRIBA vs COMMISSIONER OF WEALTH TAX
WTR/40/19836/2/1997
COMMISSIONER OF WEALTH TAX vs GAUTAM SARABHAI
WTR/37/19826/2/1997
COMMISSIONER OF WELATH TAX vs GAUTAM SARABHAI(HUF)
WTR/57/19836/2/1997
FATESINGHRAI P GAEKWAD vs COMMISSIONER OF WEALTH-TAX
WTR/59/19836/2/1997
COMMISSIONER OF WEALTH-TAX vs HUF OF KARTIKEYA V SARABHAI
WTR/1/19846/2/1997
COMMISSIONER OF WEALTH-TAX vs SUMMAIR SPORTS CLUB
WTR/46/19846/2/1997
COMMISSIONER OF INCOME TAX vs RAIPUR MFG. CO. LTD.
ITR/47/19845/2/1997
COMMISSIONER OF INCOME-TAX vs SARASPUR MILLS LIMITED
ITR/70/19845/2/1997
COMMISSIONER OF INCOME TAX vs TANVI SAJNI FAMILY TRUST
ITR/34/19844/2/1997
COMMISSIONER OF INCOMEF TAX vs THE PATEL MILLS CO. LTD.
ITR/73/19833/2/1997
MAHEMDRA ELECTRICALS LTD. vs COMMISSIONER OF INCOME-TAX
ITR/85/19843/2/1997
COMMISSIONER OF INCOME-TAX vs CELLULOSE PRODUCT OF INDIA LTD
ITR/92/19843/2/1997
SYNBIOTICS LTD. vs COMMISSIONER OF INCOME-TAX
ITR/82/198431/1/1997
DIGVIJAY CEMENT CO. LIMITED vs COMMISSIONER OF INCOME-TAX
ITR/115/198431/1/1997