← All Benches

ITAT Gujarat Bench

6,750 judgments

COMMISSIONER OF WEALTH TAX vs DHURVKUMAR J. PATEL

WTR/146/199623/1/1998

COMMISSIONER OF WEALTH-TAX vs SHIVANI TRUST

WTR/55/199523/1/1998

COMMISSIONER OF INCOME TAX vs M B DALAL TRUST

ITR/21/198522/1/1998

COMMISSIONER OF INCOME TAX vs AMOD STAMPING,

ITR/122/199522/1/1998

COMMISSIONER OF INCOME TAX vs D. CHANDRAKANT & BROS

ITR/64/199522/1/1998

COMMISSIONER OF INCOME-TAX vs MOTI LAMINATES PVT.LTD.

ITR/196/199522/1/1998

COMMISSIONER OF INCOME TAX vs BOMBAY MINERAL SUPPLY CO.(P) LTD.

ITR/178/199522/1/1998

COMMISSIONER OF INCOME-TAX vs SARABHAI SURFACTANTS LTD

ITR/106/199522/1/1998

COMMISSIONER OF INCOME-TAX vs KAILASH OIL CAKE INDUSTRIES

ITR/130/199522/1/1998

COMMISSIONER OF INCOME-TAX vs RINKI HYDROCARBONS LTD.

ITR/95/199522/1/1998

COMMISSIONER OF INCOME TAX vs KOTAN STONE PVT.LTD.

ITR/245/199522/1/1998

COMMISSIONER OF INCOME TAX vs GRACE PAPER INDUSTRIES (P)LTD.

ITR/121/199522/1/1998

COMMISSIONER OF INCOME-TAX vs SMITH FOOD PRODUCTS PVT.LTD.

ITR/193/199522/1/1998

COMMISSIONER OF INCOME TAX vs MUNIRKUMAR B DALAL TRUST

ITR/196/198522/1/1998

COMMISSIONER OF INCOME TAX vs ADMARK PHARMA

ITR/136/199522/1/1998

COMMISSIONER OF INCOME-TAX vs CADILA CHEMICALS PVT. LTD.

ITA/66/199713/1/1998

COMMISSIONER OF INCOME TAX GUJARAT III AHMEDABAD vs MANHARLAL GIRDHARLAL DOSHIT

ITR/378/198312/12/1997

COMMISSIONER OF INCOME TAX vs NAVJIVAN MILLS LTD.

ITR/21/198427/2/1997

COMMISSIONER OF INCOME-TAX vs DR.ANAND SARABHAI

ITR/216/197726/2/1997

COMMISSIONER OF INCOME TAX vs RANCHHODBHAI ATMARAM

ITR/45/198420/2/1997