← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF WEALTH-TAX vs ANILKUMAR M. VIRANI
WTR/61/198719/4/2002
COMMISSIONER OF INCOME TAX vs S.G. CHEMICALS & PHARMACEUTICALS LTD
ITR/295/198712/4/2002
COMMISSIONER OF WEALTH-TAX vs HAZARAT PIR SHAH-E-ALAM
WTR/60/198712/4/2002
COMMISSIONER OF INCOME TAX vs HAZARAT PIR SHAH-E-ALAM ROZA ESTATE TRUST
ITR/135/198811/4/2002
MERCURY METALS (P) LTD. vs A.C.I.T.
TAXAP/143/200226/3/2002
GUJCO CARRIERS vs COMMISSIONER OF INCOME TAX
ITR/271/198718/2/2002
COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO.
ITR/102/198714/2/2002
COMMISSIONER OF INCOME-TAX vs RAJENDRA K PARIKH
ITR/40/198713/2/2002
COMMISSIONER OF INCOME-TAX vs SARABHAI CHEMICAL PVT.LTD.
ITR/57/198713/2/2002
COMMISSIONER OF INCOME-TAX vs PANNA KNITTING INDUSTRIES
ITR/28/198712/2/2002
COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI CHARITY TRUST
ITR/8/19877/2/2002
SYNBIOTICSLTD vs COMMISSIONER OF INCOME TAX
ITR/170/19866/2/2002
SARABHAI HOLDINGS PVT.LTD. vs THE COMMISSIONR OF INCOME-TAX
ITR/56/19866/2/2002
SURAT CITY GYMKHANA vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/9763/200125/1/2002
ASHWIN VANASPATI INDUSTRIES vs COMMISSIONER OF INCOME TAX
ITR/69/198825/1/2002
COMMISSIONER OF INCOME-TAX vs NARENDRA R OZA,
ITR/117/19878/1/2002
COMMISSIONER OF WEALTH-TAX vs SMITABEN B PATEL
WTR/62/199526/12/2001
NARANDAS SHAMJI & CO. vs DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT)
SCA/1474/199011/12/2001
COMMISSIONER OF INCOME-TAX vs PARMANAND M SHAH
ITR/178/198811/12/2001
COMMISSIONER OF INCOME TAX vs S N PARUKH PARSI POLYTECHNIC INSTITUTE
ITR/144/198811/12/2001