← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs SAYAJI INDUSTRIES LTD.
ITA/299/19997/8/2002
THE COMMISSIONER OF INCOME-TAX vs DR.RAMSWAROOP M. SHARMA
ITA/334/19997/8/2002
THE C.I.T. vs UPNISHAD INVESTMENT P. LTD.
ITR/33/20002/8/2002
COMMISSIONER OF INCOME TAX vs SAURASHTRA PACKAGING P LTD
ITR/65/199526/7/2002
COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS
ITR/174/198919/7/2002
AMBICA TRADERS vs COMMISSIONER OF INCOME TAX
ITR/45/199019/7/2002
COMMISSIONER OF INCOME-TAX vs DIPAK CONSTRUCTION CO
ITR/249/199318/7/2002
HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ
COMMISSIONER OF INCOME-TAX vs VISHASHRIMALI L KUNVERJI
ITR/235/199318/7/2002
COMMISSIONER OF INCOME TAX vs ARUNA MILLS LTD.
ITR/145/198610/7/2002
HARSHADKUMAR S MEHTA vs COMMISSIONER OF WEALTH TAX
WTR/7/19884/7/2002
COMMISSIONER OF INCOME TAX vs SARANGPUR COTTON MFG. CO. LTD.
ITR/141/19893/7/2002
COMMISSIONER OF WEALTH TAX vs SHETH AMBALAL HIMATLAL (INDL)
WTR/28/19893/7/2002
HARGOVIND DAMJI vs COMMISSIONER OF INCOME TAX
ITR/393/198427/6/2002
COMMISSIONER OF WEALTH TAX vs VINUBHAI H PANCHAL(HUF)
WTR/8/198826/6/2002
COMMISSIONER OF WEALTH TAX vs LALITCHANDRA M PATEL
WTR/6/198820/6/2002
MAMTA TYPE SETTING WORKS vs A.C.I.T.
TAXAP/176/200219/6/2002
COMMISSIONER OF INCOME-TAX vs KANTILAL R. PATEL
ITR/129/198618/6/2002
GANESH CHHABABHAI VALLABHAI PATEL vs COMMISSIONER OF INCOME TAX
ITR/28/19889/5/2002
PRADIP J MEHTA vs COMMISSIONER OF INCOME TAX
ITR/7/19883/5/2002
SILK MUSEUM vs COMMISSIONER OF INCOME-TAX
ITR/6/198823/4/2002