← All Benches
ITAT Gujarat Bench
6,755 judgments
MADANMOHAN MAMGALDAS vs COMMISSIONER OF INCOME-TAX
ITR/13/199011/12/2002
COMMISSIONER OF INCOME-TAX vs MILEX CABLE INDUSTRIES
ITR/104/19884/12/2002
ROHIT MILLS LTD. vs COMMISSIONER OF INCOME TAX
ITR/269/19874/12/2002
COMMISSIONER OF INCOME-TAX vs ELECTRIC CONTROL GEAR LTD.
ITR/6/198921/11/2002
COMMISSIONER OF INCOME TAX vs SHANTILAL BHOGILAL
ITR/138/198921/11/2002
COMMISSIONER OF INCOME TAX vs SARABHAI PRIVATE LIMITED
ITR/134/198821/11/2002
COMMISSIONER OF INCOME-TAX vs BOMBAY CONDUCTORS & ELECTRICALPVT.LTD.
ITR/214/199020/11/2002
AHMEDABAD KAISER-I-HIND MILLS CO.LTD. vs COMMISSIONER OF INCOME TAX
ITR/166/198920/11/2002
PACKART PVT LTD vs COMMISSIONER OF INCOME TAX
ITR/74/199220/11/2002
DINESH MILLS LTD vs COMMISSIONER OF INCOME-TAX
ITR/20/198824/10/2002
SHATRUSHAILYA DIGVIJAYSINGH JADEJA vs COMMISSIONER OF INCOME TAX RAJKOT
SCA/2020/199925/9/2002
COMMISSIONER OF INCOME TAX vs S.G. CHEMICALS & PHARMACEUTICALS LTD.
ITR/194/19895/9/2002
GUJARAT TEA PROCESSORS & PACKERS PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/146/19895/9/2002
S.DAVE & CO. vs C.I.T.
ITR/155/19885/9/2002
USHA FERTILIZERS vs COMMISSIONER OF INCOME-TAX
ITR/42/198729/8/2002
COMMISSIONER OF INCOME-TAX vs RANGRAJ KESHUMAL
ITR/186/199029/8/2002
COMMISSIONER OF INCOME TAX vs AMORA CHEMICALS PVT. LTD.
ITR/79/198828/8/2002
THE COMMISSIONER OF INCOME TAX vs AMRATLAL DAHVABHAI PATEL(HUF)
ITA/359/19997/8/2002
COMMISSIONER OF INCOME TAX vs GUJCHEM DISTILLERS INDIA LTD.
ITA/300/19997/8/2002
COMMISSIONER OF INCOME TAX vs EIMCO ELECON (INDIA) LTD.
ITA/250/19997/8/2002