← All Benches

ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME-TAX vs LOK PRAKASHAN LTD.,

ITR/10/198918/2/2003

TOWER CONSTRUCTION COMPANY vs I.T. OFFICER

TAXAP/6/20033/2/2003

HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE A.L.DAVE

COMMISSIONER OF INCOME TAX vs MEHTA PARIKH AND CO PVT LTD

ITR/305/198730/1/2003

COMMISSIONER OF INCOME TAX. vs JAGDISHBHAI P. BHAGAT

ITA/387/199924/1/2003

COMMISSIONER OF INCOME-TAX vs LALLUBHAI JOGIBHAI PATEL

ITR/183/198823/1/2003

KLIN INDUSTRIAL PVT LTD. vs COMMISSIONER OF INCOME-TAX

ITR/51/198922/1/2003

COMMISSIONER OF INCOME-TAX vs B.B.VYAS

ITR/43/198816/1/2003

BARODA ELECTRIC METERS LTD. vs COMMISSIONER OF INCOME-TAX

ITR/55/198916/1/2003

COMMISSIONER OF INCOME-TAX vs SHREE LAXMI TEXTILES & ALLIED CORPORATION

ITR/165/198816/1/2003

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZERS CO. LTD.

ITR/178/198515/1/2003

NATVERLAL GAFURBHAI PATEL HUF vs COMMISSIONER OF INCOME TAX

WTR/47/199121/12/2002

SULOCHANABEN NATVERLAL PATEL vs COMMISSIONER OF INCOME TAX

WTR/45/199121/12/2002

TANMANBEN B PATEL vs COMMISSIONER OF INCOME TAX

WTR/33/199121/12/2002

SUBHADRABEN SHANKERLAL PATEL vs COMMISSIONER OF INCOME TAX

WTR/44/199121/12/2002

DHANSUKHLAL GAFURBHAI PATE vs COMMISSIONER OF INCOME TAX

WTR/30/199121/12/2002

NATVERLAL GAFURBHAI PATEL vs COMMISSIONER OF INCOME TAX

WTR/28/199121/12/2002

DINESHCHANDRA GAFURBHAI PATEL vs COMMISSIONER OF INCOME TAX

WTR/43/199121/12/2002

SHANKERLAL GAFURBHAI PATEL vs COMMISSIONER OF WEALTH TAX

WTR/21/199321/12/2002

SHANKERLAL GAFURBHAI PATEL vs COMMISSIONER OF INCOME TAX

WTR/34/199121/12/2002

COMMISSIONER OF INCOME-TAX vs BOMIN PVT.LTD.

ITR/6/199011/12/2002