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ITAT Gujarat Bench

6,755 judgments

NEW INDIA ASSURANCE CO LTD vs MOHMAD YUSUF DOST MOHMAD VAKTAPURIYA

FA/642/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

NEW INDIA ASSURANCE CO LTD vs ABDUL RAUF ABDUL NABI CHANDNIWALA

FA/641/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

NEW INDIA ASSURANCE CO LTD vs MOHMAD YUSUF HAJI AHMEDJIBHAI CHANDNIWALA

FA/640/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

PARVATIBEN W/O KANTIBHAI MAFABHAI MAKWANA vs ABDUL LATIF ABDUL HAKIM IMAM

FA/29/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MOHAMMED ZAKIR MOHAMMED MIYAN IDARIYA vs ABDUL LATIF ABDUL HAKIM IMAM

FA/28/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MOHAMMED UMAR IBRAHIMBHAI SHETH vs ABDUL LATIF ABDUL HAKIM IMAM

FA/27/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MOHAMMED YUSUF DOST MOHAMMED VAKTAPURIYA vs ABDUL LATIF ABDUL HAKIM IMAM

FA/26/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

ABDUL RAUF NABI CHANDNIWALA vs ABDUL LATIF ABDUL HAKIM IMAM

FA/25/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MOHAMMED YUSUF HAJI AHMEDJIBHAI CHANDNIWALA vs ABDUL LATIF ABDUL HAKIM IMAM

FA/24/201411/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs RADHIKA P. MODI

TAXAP/1357/200710/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs PARTHIV P. MODI

TAXAP/1355/200710/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs SUKHINI P. MODI

TAXAP/1354/200710/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs SUKHINI P. MODI

TAXAP/1353/200710/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

N.K.FLOUR MILLS LTD. vs INCOME TAX OFFICER (OSD)

SCA/24745/200610/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

N.K.ROADWAYS PVT.LTD. vs INCOME TAX OFFICER (OSD)

SCA/24738/200610/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs RADHIKA P. MODI

TAXAP/1356/200710/3/2014

N.K.OIL MILLS PVT.LTD. vs INCOME TAX OFFICER (OSD)

SCA/24744/200610/3/2014

THE COMMISSIONER OF INCOME TAX-I vs JAY AMBE TRADERS

TAXAP/581/20085/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAX-I vs SAHJANAND ASSOCIATES

TAXAP/580/20085/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAX-I vs MEMON DEVELOPERS

TAXAP/569/20085/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI