ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs M/S BILAG INDUSTRIES (P) LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-III vs ALKESH ENTERPRISE
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX TAX-III vs M/S. PRIYANKA GEMS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-IIISURAT vs DHAMI BROTHERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-III vs PANKAJ DIAMONDS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-III vs B.S.P. EXPORTS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-III vs PRAVASIA EXPORTS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-III vs R.JAYKUMAR & CO.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-III vs MITUL GEMS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-III vs PRIYANKA GEMS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-III vs KESHRI EXPORT
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs MILTON LAMINATES LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
UNITED INDIA INSURANCE CO. LTD vs SUNIL OMPRAKASH PANDYA
HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs NIRAKAR R. PARIKH
NEW INDIA ASSURANCE CO LTD vs NAZIR AHMED ABDUL KARIM VASIWALA
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
NEW INDIA ASSURANCE CO LTD vs AHMED HUSSAIN MIYAN USMAN IMAM
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
NEW INDIA ASSURANCE CO LTD vs MOHMAD UMAR IBRAHIMBHAI SHETH
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
