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ITAT Gujarat Bench

6,755 judgments

JAYANTILAL PARSHOTTAMBHAI vs BHAGVATSINH RUPSINH

FA/22/201425/3/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

LALITA ASHWIN JAIN vs INCOME TAX OFFICER

SCA/1626/201425/3/2014

GUJARAT NARMADA VALLEY FERTILIZERS CO.LTD. vs DY.COMMISSIONER OF INCOME TAX

SCA/25089/200624/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUJARAT NARMADA VALLEY FERTILIZERS CO.LTD. vs DY.COMMISSIONER OF INCOME TAX

SCA/25090/200624/3/2014

GUJARAT NARMADA VALLEY FERTILIZERS CO.LTD. vs DY.COMMISSIONER OF INCOME TAX

SCA/24985/200619/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

M/S. AMARSHIV CONSTRUCTION PVT. LTD. vs JOINT COMMISSIONER OF INCOME TAX (ASSESSMENT)SPL. RANGE 1

TAXAP/1093/200619/3/2014

KANCHANBEN H SHAH vs HARVINDERSINGH GURUDEVSINGH

FA/2749/199714/3/2014

HONOURABLE MS. JUSTICE HARSHA DEVANI

SUNIL OMPRAKASH PANDYA vs UNITED INDIA INSURANCE CO. LTD

X-OBJ/217/200912/3/2014

HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME TAX-IIISURAT vs PANKAJ DIAMONDS

TAXAP/861/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs PANKAJ DIAMOND

TAXAP/844/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs ANAND EXPORTS

TAXAP/842/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs MANI EXPORTS

TAXAP/841/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs JODHANI EXPORTS

TAXAP/840/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs KESARI EXPORTS

TAXAP/681/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs DAVARIYA BROTHERS

TAXAP/680/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs DAVARIYA BROTHERS

TAXAP/679/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs MAHESHRAJ CHEMICALS PRIVATE LIMITED

TAXAP/615/200912/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ATUL OILCAKE INDUSTRIES LTD.

TAXAP/437/200612/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ALKESH ENTERPRISES

TAXAP/336/200712/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAX vs KUMAR DYES

TAXAP/250/200712/3/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI