ITAT Gujarat Bench
6,755 judgments
THE COMMISSIONER OF INCOME TAX-I vs SHREENATHAJI DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs DARSHAN DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs SHITAL CORPORATION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs KRISHNADEEP DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs GOVERDHAN DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs GAYATRI DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs HARIOM DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs AMBICA DEVELOPERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
THE COMMISSIONER OF INCOME TAX-I vs SAHJANAND ASSOCIATES
INCOME TAX OFFICER WARD 1 vs CHITRAKOOT CORPORATION
KUNAL ORGANICS PVT.LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
MANHARBHAI MULJIBHAI KAKADIA vs INCOME TAX OFFICER
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
KAKADIA BUILDERS PVT. LTD. vs INCOME TAX OFFICER
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
TORRENT POWER SEC LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
CREATIVE CO-OPERATIVE CREDIT SOCIETY LIMITED vs AMAL GARG-DY.COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
DHAVAL N PATEL vs COMMISSIONER OF INCOME TAX, AHMEDABAD - IV
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
GUJARAT PAGUTHAN ENERGY CORPORATION PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4,
RAM MANKAR vs COMMISSIONER OF INCOME TAX, AHMEDABAD - IV
KAMAL JAYANTILAL SHAH vs DIRECTOR OF INCOME TAX - INVESTIGATION - SURAT
A D AMIN vs AHMEDABAD DISTRICT PANCHAYAT
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE