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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs AREEZ P. KHAMBHATTA

TAXAP/834/200624/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE JT. C.I.T. vs KEVIN ENTERPRISE

TAXAP/385/200024/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DY. C.I.T. vs LAKHANPAL NATIONAL LTD.

TAXAP/377/200024/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

STANDARD TEA PROCESSING CO.LTD vs DY. C.I.T.

TAXAP/154/200124/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

STANDARD TEA PROCESSING CO.LTD vs DY. C.I.T.

TAXAP/150/200124/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

STANDARD TEA PROCESSING CO.LTD vs DY. C.I.T.

TAXAP/148/200124/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

A.C. OF GIFT TAX vs SARABHAI PVT LTD

TAXAP/331/200024/11/2014

STANDARD TEA PROCESSING CO.LTD vs DY. C.I.T.

TAXAP/149/200124/11/2014

DY. C. I. T. (ASSTT.) vs ANIL STARCH PRODUCTS LTD.

TAXAP/453/200024/11/2014

DY. C.I.T. vs LAKHANPAL NATIONAL LTD.

TAXAP/378/200024/11/2014

COMMISSIONER OF INCOME TAX-IIISURAT vs PANKAJ DIAMOND

TAXAP/961/200621/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DR. DAVENDRA D. PATEL vs A.C.I.T.

TAXAP/24/200221/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DR. DAVENDRA D. PATEL vs A.C.I.T.

TAXAP/22/200221/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

HARSIDDH SPECIFIC FAMILY TRUST vs A.C.I.T.

TAXAP/211/200221/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DR. DAVENDRA D. PATEL vs A.C.I.T.

TAXAP/21/200221/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD.

TAXAP/1531/200521/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs SUZLON ENERGY LTD.

TAXAP/1437/200521/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

GOBIND GLASS & INDUSTRIES LTD. vs DY.C.I.T.(ASSTT)

TAXAP/12/200221/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DAKSHIN GUJARAT VIJ COMPANY LTD. THROUGH MANAGING DIRECTOR vs AMARDEEP ASSOCIATION ,NAVSARI,

LPA/185/201321/11/2014

HONOURABLE MR. JUSTICE RAVI R.TRIPATHI,HONOURABLE MR. JUSTICE R.D.KOTHARI

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 6 vs B. SURESHKUMAR & CO (RF)

TAXAP/285/200821/11/2014