← All Benches
ITAT Gujarat Bench
6,755 judgments
I.T.O vs BARODA CRICKET ASSOCIATION
TAXAP/1029/200625/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1028/200625/11/2014
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1027/200625/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1026/200625/11/2014
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1025/200625/11/2014
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1024/200625/11/2014
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1023/200625/11/2014
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1022/200625/11/2014
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1021/200625/11/2014
I.T.O vs BARODA CRICKET ASSOCAITION
TAXAP/1020/200625/11/2014
ZYDUS WELLNESS LTD vs CHIEF COMMISSIONER OF INCOME TAX - II
SCA/4690/201425/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
DY. C. I. T. vs JUPITER CEMENT IND. LTD.
TAXAP/38/200125/11/2014
INCOME TAX OFFICER vs PARIKH TRANSPORT CO.
TAXAP/245/200125/11/2014
AMBICA SPECIFIC FAMILY TRUST vs ASSTT. C I T
TAXAP/415/200025/11/2014
JYOTI INDUSTRIES vs INCOME TAX OFFICER
TAXAP/229/200125/11/2014
C.I.T. vs DHRU AUTOMOBILES
TAXAP/569/200325/11/2014
MEGHS GOLD PVT. LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
TAXAP/999/200625/11/2014
ASSTT. C I T vs AMBICA SPECIFIC FAMILY TRUST
TAXAP/33/200125/11/2014
SHREE MARUTI COURIER SERVICE PVT. LTD. vs ASSTT.COMMISSIONER OF INCOME TAX
TAXAP/791/200625/11/2014
A.C.I.T. vs J.R. DYEING & PRINTING MILLS PVT. LTD.
TAXAP/146/200325/11/2014