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ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.
TAXAP/1099/20145/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.
TAXAP/1098/20145/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.
TAXAP/1097/20145/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.
TAXAP/1096/20145/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.
TAXAP/1095/20145/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.
TAXAP/1094/20145/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
UNITED PHOSPHORUS LTD. vs ADDITIONAL COMMISSIONER OF INCOME TAX
TAXAP/184/20085/12/2014
COMMISSIONER OF INCOME TAX vs SARDAS VALLABHBHAI PATEL
TAXAP/484/20065/12/2014
COMMISSIONER OF INCOME TAX vs KANEL OIL AND EXPORT INDUSTRIELTD.
TAXAP/1121/20065/12/2014
SOFTOUCH HYGINE PRODUCTS (MKT.) PVT. LTD. vs DY. COMMISSIONER OF INCOME-TAXCO.CIR 7(6) OR HIS SUCCESSOR
TAXAP/1387/20075/12/2014
COMMISSIONER OF INCOME TAX vs SHREE DIGVIJAY CEMENT CO. LTD.
TAXAP/501/20065/12/2014
COMMISSIONER OF INCOME-TAX vs SADHURAM G ANDANI
ITR/103/19955/12/2014
C B SURATWALA & SONS vs INCOME TAX OFFICER
TAXAP/1385/20075/12/2014
RAYMON GLUES & CHEMICALS vs DY.C.I.T. (ASSTT.)
TAXAP/343/20025/12/2014
COMMISSIONER OF INCOME TAX-I vs BAYER ABS LTD.
TAXAP/1825/20065/12/2014
COMMISSIONER OF INCOME TAX vs HARSHA ENGINEERS LTD.
TAXAP/294/20075/12/2014
SOFTOUCH HYGINE PRODUCTS (MKT.) PVT. LTD. vs DY. COMMISSIONER OF INCOME-TAXCO.CIR 7(6) OR HIS SUCCESSOR
TAXAP/1386/20075/12/2014
A.C.I.T. vs GAUTAM SARABHAI T.NO.27
TAXAP/270/20015/12/2014
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs SHAMMIBHAI VASANTLAL SHAH
TAXAP/1393/20075/12/2014
COMMISSIONER OF INCOME TAX vs RAMESH CHAGANLAL PATEL CHARITABLE TRUST
TAXAP/22/20065/12/2014