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ITAT Gujarat Bench

6,755 judgments

A.C.I.T. vs GAUTAM SARABHAI (N-CH) T.NO.92

TAXAP/266/20015/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

A.C.I.T. vs GAUTAM SARABHAI T.NO.22

TAXAP/265/20015/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

A.C.I.T. vs GAUTAM SARABHAI (N-CH) T.NO.91

TAXAP/264/20015/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

A.C.I.T. vs HUF OF AMBALAL SARABHAI

TAXAP/263/20015/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RAMESH CHAGANLAL PATEL CHARITABLE TRUST

TAXAP/24/20065/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RAMESH CHAGANLAL PATEL CHARITABLE TRUST

TAXAP/23/20065/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs ISHWARBHAI J PATEL

TAXAP/1435/20075/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs DILSHAD AKBAR NOORANI

TAXAP/1434/20075/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs SAKKARBANU PYARALI NOORANI

TAXAP/1433/20075/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs NAZMA ANISH NOORANI

TAXAP/1432/20075/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs AKBAR PYARALI NOORANI

TAXAP/1431/20075/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs SHAM V SHAH

TAXAP/1394/20075/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs RAJESH JAMIYATRAM PENGAWALA

TAXAP/1351/20075/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/1106/20145/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/1105/20145/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/1104/20145/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/1103/20145/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/1102/20145/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/1101/20145/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/1100/20145/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER