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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs GOKUL METALIZERS PVT. LTD.

TAXAP/97/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs GOKUL METALIZERS PVT. LTD.

TAXAP/96/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-IIISURAT vs BHOLABHAI B. PATEL

TAXAP/846/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-III vs HIRALAL INDUSTRIES

TAXAP/839/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-III vs HIRALAL INDUSTRIES

TAXAP/838/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

BIPINCHANDRA K. BHATIA vs ASSTT.COMMISSIONER OF INCOME TAX

TAXAP/596/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs GOKUL METALIZERS PVT.LTD.

TAXAP/536/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs NIRMA CREDIT & CAPITAL LTD.

TAXAP/481/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs NIRMA CREDIT & CAPITAL LTD.

TAXAP/480/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs HARSIDDH SPECIFIC FAMILY TRUST

TAXAP/378/20024/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs PARESHKUMAR DINKARRAI DEVDA

TAXAP/1928/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs MAHENDRA NATHALAL ADATIYA

TAXAP/1927/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs BHIKALAL KESHAVLAL KARIA

TAXAP/1926/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs JEEVANBHAI RAMABHAI

TAXAP/1925/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs JESABHAI AMRABHAI VAGHABHAI BHARWAD

TAXAP/1924/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs MULABHAI DANABHAI

TAXAP/1923/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs MULABHAI DANABHAI

TAXAP/1922/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs LALJIBHAI DAHYABHAI KAMANI

TAXAP/1921/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs JESABHAI AMRABHAI VAGHABHAI BHARWAD

TAXAP/1920/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs VALABHAI BAVABHAI

TAXAP/1919/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER