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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX-I vs AIA ENGINEERING LTD

TAXAP/981/201110/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHREE NARAYAN ASSOCIATES

TAXAP/98/201710/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - II vs J H KHARAWALA PVT LTD

TAXAP/950/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs MURARILAL RATANLAL AGRAWAL

TAXAP/914/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs AHMEDABAD ICE & COLD STORAGE PVT LTD

TAXAP/911/201110/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs SUN PHARMACEUTICAL INDUSTRIES LTD

TAXAP/910/201110/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs SUN PHARMACEUTICAL INDUSTRIES LTD

TAXAP/909/201110/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/847/201610/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/843/201610/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs M/S PATEL MADHAVLAL MAGANLAL & CO

TAXAP/836/201110/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMISSIONER OF INCOME TAX vs NITIN RAICHURA

TAXAP/766/201610/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs UDAYKUMAR CHHABILDAS PATEL

TAXAP/762/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX V vs NATRAJ

TAXAP/753/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs ASHISH PLASTIC INDUSTRIES

TAXAP/746/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX,RAJKOT-3 vs LAKHABHAI M JARIA

TAXAP/710/201510/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX V vs KISAN DISCRETIONARY FAMILY TRUST

TAXAP/706/201210/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-1, RAJKOT vs PRATAP B THAKKER

TAXAP/681/201610/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - V vs SHIVA SPECIFIC FAMILY TRUST

TAXAP/677/201010/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-3, RAJKOT vs JAY BILNATH CONSTRUCTION

TAXAP/670/201610/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX II vs MADHUSUDAN INDUSTRIES LTD

TAXAP/650/201210/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA